Madhya Pradesh High Court
Ravi Singh vs The State Of Madhya Pradesh on 25 October, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 MCRC-42769-2021 The High Court Of Madhya Pradesh MCRC-42769-2021 (RAVI SINGH Vs THE STATE OF MADHYA PRADESH) 3 Gwalior, Dated : 25-10-2021 Parties through their counsel. As prayed, list on 27/10/2021.
(ROHIT ARYA) JUDGE (Dubey) SUNEE Digitally signed by SUNEEL DUBEY DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH L GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=157244b0239a6fd662b29b00a11fc 66a5e160f585aa7a92425f380d476b32818, pseudonym=046B231C591E29491F36ABD1 56EBF3A713937186, DUBEY serialNumber=4009CAE962958E019ADDF0 4E87EFD5C07FA5D0C38532D550F61B5540 1A275B8C, cn=SUNEEL DUBEY Date: 2021.10.25 18:54:29 -07'00'