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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(a) in The U.P. Bhoodan Yagna Act, 1952

(a)publish the same for objections;
(aa)[ give notice of the same to the concerned Gaon Sabha; and] [Inserted by U.P. Act 10 of 1975, vide Section 2.]