Delhi High Court - Orders
Vinay Pictures Through Its ... vs Good Hope & Ors on 14 May, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 475/2025, I.A. 12279/2025, I.A. 12280/2025, I.A.
12281/2025, I.A. 12282/2025, I.A. 12283/2025, I.A. 12284/2025, I.A.
12285/2025 & I.A. 12286/2025
VINAY PICTURES THROUGH ITS PROPRIETRESS,
MS. SHANTI VINAYKUMAR SINHA .....Plaintiff
Through: Mr. Pravin Anand, Mr. Ameet Naik,
Ms. Vaishali Mittal, Ms. Madhu
Gadodia, Mr. Siddhant Chamola, Ms.
Prachi Sharma, Mr. Shivang Sharma,
Ms. Saijal Arora, Mr. Sujoy
Mukherjee and Mr. Devushal
Tudekar, Advocates
versus
GOOD HOPE & ORS. .....Defendants
Through: Ms. Mamta Jha, Mr. Rohan Ahuja,
Ms. Shruttima Ehensa, Ms. Aiswarya
Debadarshini and Mr. Rahul
Choudhary, Advocates
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 14.05.2025 I.A No. 12282/2025 (exemption from filing clearer, typed copies documents)
1. Allowed, subject to the plaintiff filing legible copies of the annexures within four weeks from today.
2. The application stands disposed of.
CS(COMM) 475/2025 Page 1 of 39This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 I.A No. 12284/2025 (u/s 80 of the CPC)
3. The present application has been filed under Section 80 of the Code of Civil Procedure, 1908, seeking exemption from two months' prior notice upon the defendant no.27.
4. In view of the urgent relief and the nature of relief sought against defendant no.27, the plaintiff is exempted from effecting two months' prior notice under Section 80 of the CPC upon defendant no.27.
5. The application stands disposed of.
I.A No. 12281/2025 (O-XI R-1(4) of the Commercial Courts Act)
6. The present application has been filed on behalf of the plaintiff seeking leave to file additional documents under the Commercial Courts Act, 2015.
7. The plaintiff is permitted to file additional documents in accordance with the provisions of the Commercial Courts Act, 2015 and the Delhi High Court (Original Side) Rules, 2018.
8. Accordingly, the application is disposed of. I.A No. 12283/2024 (u/s 149 of the CPC)
9. Counsel appearing on behalf of the plaintiff submits that the requisite court fees shall be paid within seven (7) days.
10. The statement of counsel is taken on record.
11. The application is disposed of.
I.A No.12285/2025 (u/s 12A of Commercial Courts Act, 2015)
12. As the present suit contemplates urgent interim relief, in light of the judgment of the Supreme Court in Yamini Manohar v. T.K.D. Krithi, 2023 SCC Online SC 1382, exemption from the requirement of pre-institution mediation is granted.
CS(COMM) 475/2025 Page 2 of 39This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34
13. The application stands disposed of. I.A No. 12286/2025 (seeking to file documents on CD/USB/Pen Drive)
14. The present application has been filed seeking leave to file certain documents on a DVD/ Pen Drive.
15. For the reason stated in the application, the same is allowed. The plaintiff is permitted to file the documents mentioned in the aforesaid application on a CD/ USB drive.
CS(COMM) 475/2025
16. Let the plaint be registered as a suit.
17. Issue summons.
18. Ms. Shrutima Ehersa, counsel appearing on advance notice on behalf of the defendant no. 26 (Google LLC), accepts summons in the suit and waives issuance of formal summons.
19. Summons be issued to the remaining defendants by all permissible modes. The summons shall state that the written statement(s) shall be filed by the defendants within thirty days from the date of receipt of the summons. Along with the written statement(s), the defendants shall also file affidavit of admission/denial of the plaintiff's documents, without which, the written statement(s) shall not be taken on record.
20. Liberty is given to the plaintiff to file replication, if any, within thirty days from the receipt of the written statement(s). Along with the replication filed by the plaintiff, affidavit of admission/denial of the documents of the defendants be filed by the plaintiff.
21. The parties shall file all original documents in support of their respective claims along with their respective pleadings. In case parties are placing reliance on a document, which is not in their power and possession, CS(COMM) 475/2025 Page 3 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 its detail and source shall be mentioned in the list of reliance, which shall also be filed with the pleadings.
22. If any of the parties wish to seek inspection of any documents, the same shall be sought and given within the timelines.
23. List before Joint Registrar on 04th August, 2025, for completion of service and pleadings.
24. List before Court on 26th September, 2025. I.A. No. 12280/2025 (Application seeking administration of interrogatories)
25. This application has been filed by the plaintiff under Order XI Rule 2 CPC as amended by the Commercial Courts Act, 2015, read with Section 151 CPC, seeking administration of interrogatories upon the defendants.
26. Issue notice to the defendants through all permissible modes.
27. Reply to the application be filed within four weeks.
28. Rejoinder thereto, if any, two weeks thereafter.
29. List before the Joint Registrar on 04th August, 2025, for completion of service and pleadings.
30. List before Court on 26th September, 2025. I.A. 12279/2025 (u/O-XXXIX Rule 1 & 2 of Code of Civil Procedure, 1908)
31. The present suit has been filed seeking relief of permanent injunction restraining the defendants from engaging in widespread and unauthorized acts amounting to infringement of the plaintiff's copyright and trademark, passing off, dilution and unfair competition, tarnishment, damages, delivery up, rendition of accounts, etc., in relation to the iconic Hindi-language feature film "Andaz Apna Apna", along with other ancillary reliefs.
CS(COMM) 475/2025 Page 4 of 39This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 CASE SETUP IN THE PLAINT
32. The plaintiff is an Indian production house, founded by the late Mr. Vinay Kumar Sinha, who was a highly respected and veteran producer in the Indian film industry, widely recognised for his deep understanding of cinema, his discerning creative instincts, and his longstanding contribution to Hindi-language films.
33. It was under his production, the Hindi film "Andaz Apna Apna"
('film') was made in the year 1994 (recently re-released after 31 years, on 25 April 2025), which is the subject matter of the present suit. The film was a project that he nurtured with great creative vision and personal investment. Mr. Vinay Kumar Sinha passed away in 2020 and was succeeded by his legal heirs, Mr Shanti Vinay Kumar Sinha (plaintiff herein), Ms Priti Sinha, Ms Namrata Sinha and Mr Amod Sinha, who have inherited all right, title and interest in relation to Mr. Vinay Kumar Sinha, through whom the present lawsuit has been filed.
34. The plaintiff owns exclusive rights to all concepts, formats and the intellectual property related to the film. While certain exploitation rights with respect to the film such as streaming, and making the film available on different mediums and platforms, have been assigned for a limited period, it is submitted that all the rights in the title, format, which inter alia, include rights to the character, characterization, dialogues, dialogue delivery, mannerism, style of characters, costumes, overall look of the character including hair, make up and costumes etc, along with all underlying literary, dramatic, artistic work in the said film, derivative and adaptation rights in respect thereof, are all owned by the plaintiff.
35. It is submitted that by virtue of the above rights vested in the plaintiff, CS(COMM) 475/2025 Page 5 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 the plaintiff has applied for and obtained trademark registrations in its favour pertaining to the film, details of which are given in paragraph 26 of the plaint.
36. It is averred that each of the principal characters of the movie 'Andaz Apna Apna' has cultivated an independent fan base. For instance:
a. Crime Master Gogo, with his over-the-top costume, quirky catchphrases, and comically villainous behaviour, remains one of the most beloved comedic antagonists in Indian film. b. Amar and Prem, with their contrasting personalities, one sly and talkative, the other naïve and endearing, exemplifying the classic comic duos, thereby setting a benchmark for buddy comedies in Bollywood.
c. Teja/ Shyam Gopal Bajaj and Ram Gopal Bajaj, both portrayed by Mr. Paresh Rawal, amplify the film's signature confusion driven plot.
37. It is submitted that the film contains several iconic dialogues and catchphrases that have, over time, acquired immense popularity and gained recognition. Due to their extensive use, they have become instantly recognizable and developed a strong secondary meaning in the minds of the public as being exclusively associated with the plaintiff's film. These include, "Aila", "Ouima", "Crime Master Gogo naam hai mera, aankhen nikaal ke gotiyan khelta hoon main!", "Yeh Teja Teja kya hai, Yeh Teja Teja?", "Teja main hoon, mark idhar hai", "Do dost ek pyale mein chai piyenge, isse dosti badhti hai", "Galti se mistake ho gaya," and "Aap purush hi nahi, mahapurush hain.". In addition to this, the signature catchphrases "Aila" and "Ouima" which are distinct to the characters of CS(COMM) 475/2025 Page 6 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 Amar and Prem from the film, are also proprietary to the plaintiff.
38. The defendants are infringing the plaintiff's rights in the said film by displaying/communicating to the public/hosting/utilising content, creating merchandise, and online content related to the said film, which exclusively belongs to the plaintiff.
39. The defendants no.1 to 18 and defendants no.22 to 24 are selling merchandise bearing the intellectual property of the plaintiff in the said film. These products include t-shirts, hoodies, sweatshirts, mugs, notebooks, posters, badges, fridge magnets and digital art which inter alia featuring the name of the plaintiff's film 'Andaz Apna Apna', images and dialogues of characters from the plaintiff's film while also using the name of the characters/name of the film, i.e. Teja, Crime Master Gogo, Amar, Prem and Robert, as the product title. These products are being made available by the defendants through their websites, as well as third-party e-commerce platforms such as "Desert Cart", "Meesho", "Flipkart" and "Etsy", thereby reaching out to national and international customers as well, thus further diluting and tarnishing the value of the intellectual property of the plaintiff comprised in the said film.
40. It is the case of the plaintiff that the defendants are wrongfully trying to associate their infringing goods with the plaintiff's film. Given the likely inferior nature of these goods, there is a real threat of tarnishment and dilution of the plaintiff's intellectual property in the said film. Any objections to the quality of the defendants' products will be attributable to the plaintiff, as the public would have purchased such goods under the mistaken impression that they emanate from the plaintiff. The unauthorized use by the defendants of iconic dialogues, settings from iconic scenes from CS(COMM) 475/2025 Page 7 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 the film, constitutes infringement of copyright in the literary work and the cinematographic film itself.
41. The defendant no.18 has registered the domain https://ailaouima.com, which is a signature phrase of the main characters of the film. It is submitted that the catchphrase is exclusively associated with the film, and defendant no.18 is infringing the same. The plaintiff discovered that upon entering the domain name https://ailaouima.com into a web browser which redirects to the defendant no.18's online storefront on Etsy (defendant no. 22). As already stated above, the infringing products sold by defendant no. 18 prominently feature the artwork, characters and other intellectual property of the plaintiff in the said film without any authorization which infringes the copyright and trademark rights of the plaintiff in such elements. Screenshots of defendant no. 18's Etsy storefront and infringing products with the domain name are given below:
42. The defendant no. 12 runs a website called https://bobble.ai, generating digital stickers and artworks of characters and dialogues of the film. The stickers unlawfully utilize the likeness of the characters of the film along with popular dialogues from the film. Meanwhile, defendant no. 19 to CS(COMM) 475/2025 Page 8 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 21 have published videos which are montages of the images and iconic scenes, and dialogues from the plaintiff's film.
43. A summary of the defendants' infringing activities is given below:
S. Category Defendant Illustrative Example No
1. Merchandise Defendant Nos. 1 to (Physical as well as 18, virtual) On their Mugs own T-shirts Stickers websites Posters as well as Notebooks Etsy, Totebags Flipkart, Badge Meesho Fridge etc. Magnet (Defendant Nos. 22-
24) CS(COMM) 475/2025 Page 9 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 www.etsy.in www.good-hope.in CS(COMM) 475/2025 Page 10 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 www.flipkart.com www.swagshirts99.com CS(COMM) 475/2025 Page 11 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 www.desertcart.in www.meesho.com
2. Website (Domain Defendant www.ailaouima.com Name) No. 18 (domain redirected to store on Defendant No. 22)
3. Technology and Defendant Artificial No. 12, Intelligence 19-21 Generative AI (www.bobble.ai) CS(COMM) 475/2025 Page 12 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 (www.youtube.com)
44. It is submitted that such unauthorized and rampant violations of plaintiff's copyright and trademark rights by the defendants are causing grave prejudice to the plaintiff. The illegal and infringing contents are easily and freely available and accessible across India, making it almost impossible for the plaintiff to take action against such websites in various jurisdictions. Such unauthorized dissemination not only undermines the rights of the plaintiff but also causes grave economic and personal harm to the plaintiff.
45. It is submitted that the defendants no. 12, 19 to 21 herein also are exploiting and misusing the plaintiff's intellectual property rights by using Artificial Intelligence-generated content such as videos and virtual stickers. This is especially so as the plaintiff has the right to commercialize the CS(COMM) 475/2025 Page 13 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 intellectual property, including characters of the film, their images, likeness, dialogues from the film, etc and has signed agreements with third parties to make its merchandise available for sale. It is contended that the actions of the defendants herein, with or without artificial intelligence, violate the sole right of the plaintiff to commercially exploit and earn revenue from its intellectual property and stand to cause irremediable harm to the plaintiff.
46. In the above-noted circumstances, the plaintiff has demonstrated a prima facie case for grant of an interim injunction in its favour, and in case ex-parte and interim injunction is not granted, the plaintiff will suffer an irreparable loss. Balance of convenience also lies in favour of the plaintiff and against the defendants.
47. Accordingly, till the next date of hearing, the following directions are issued:
i. An ex-parte ad-interim injunction is passed restraining the defendants no.1 to 16, 18 and 19 (including John Doe parties), their partners, proprietors, affiliates, officers, servants, agents, employees, and all other persons acting for and on their behalf or claiming under them, from in any manner hosting, streaming, making available for viewing or downloading, communicating to the public, or creating any content, including images, videos, audio-visual content, or AI-generated content which is identical to, adapted from, or derivative of the plaintiff's film "Andaz Apna Apna".
ii. An order of ex-parte ad-interim injunction is passed restraining the defendants no.1 to 16 18 and 19 (including John Doe parties), their affiliates, agents, representatives, assignees, group CS(COMM) 475/2025 Page 14 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 companies, or any other persons acting on their behalf or claiming through them, from manufacturing, selling, offering for sale, advertising, promoting, or dealing in any goods or services, including but not limited to merchandise, posters, cards, toys, stickers, mugs, and cups, whether physically or digitally, under or bearing the plaintiff's registered trademark "Andaz Apna Apna"
(bearing registration numbers 5810194, 5810195, and 2345639) or any mark, name, label, designation, domain name, social media handle, storefront, hashtag, or meta-tag that is identical or deceptively similar thereto.
iii. An order for ex-parte ad-interim injunction is passed restraining the defendants no.1 to 16, 18 and 19 (including John Doe parties), their agents, affiliates, or any other persons acting through them, from passing off their goods or services, whether physical or digital, including merchandise, audio-visual content, images, or video as those of the plaintiff by misusing the plaintiff's film title, characters, or elements thereof, causing confusion, deception, or false association with the plaintiff.
iv. An order for ex-parte ad-interim injunction is passed restraining the defendants no.1 to 16, 18 and 19 (including John Doe parties), their affiliates, agents, representatives, or any other persons claiming under them, from engaging in unfair competition, misappropriation, tarnishment, and dilution of the plaintiff's trademarks and associated intellectual property by creating, publishing, hosting, streaming, selling, or offering any content or products under the name "Andaz Apna Apna" or any deceptively CS(COMM) 475/2025 Page 15 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 similar variation thereof, including their use as domain names, social media handles, storefronts, hashtags, or meta-tags. v. Defendants no.1 to 16 are directed to take down the listings of infringing videos and merchandise, involving the plaintiff's film name/ characters and other intellectual property rights. The details of the infringing videos and merchandise, and other content that are advertised on the internet and which are required to be de- listed/taken down by the respective defendants as mentioned above, are provided in Annexure A-1 and Annexure A-2 of the present order.
vi. This injunction shall also operate in respect of the mirror/redirect/alphanumeric websites/URLs, which are put in play by defendants no. 1 to 16, 18 to grant access to the material being made available on the URLs in Annexure A-1 and Annexure A-2.
vii. Defendant no. 26 (Google LLC, owner of YouTube) is directed to forthwith take down, remove, and disable the infringing videos, shorts, or other content uploaded by defendants no. 19 to 21 infringing the plaintiff's rights which are hosted on the following URLs:
a) https://www.youtube.com/shorts/Zym8uB18Uwg
b) https://www.youtube.com/shorts/8XQMiIeTzt0
c) https://www.youtube.com/shorts/Ok_L1sMF9JY
d) https://www.youtube.com/shorts/-DPlDd_UfGI CS(COMM) 475/2025 Page 16 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 viii. Defendant no. 17 (Desertcart), defendant no. 22 (Etsy), defendant no. 23 (Flipkart), and defendant no. 24 (Meesho) are directed to forthwith delist and remove all infringing product listings being offered by the other defendants, details of which are given in Annexure B, Annexure C, Annexure D, and Annexure E, respectively.
ix. The E-commerce platforms (defendant no. 17, defendants no. 22 to 26) are directed to disclose and provide all available details (including their names, contact details, email IDs, IP logs, and bank account/payment gateway details) of the owners, operators, sellers, of goods and services or creators or uploaders of the videos, as the case maybe, which are advertised or made available on or through their respective platforms as follows:
S. Defendant Direction
No. Numbers
1. Defendant No. Provide details as directed above for
17 (Desertcart URLs listed in Annexure B.
Holdings
Limited)
2. Defendant No. Provide details as directed above for
22 (Etsy) URLs listed in Annexure C.
3. Defendant No. Provide details as directed above for
23 (Flipkart URLs listed in Annexure D.
Internet Pvt
Ltd.)
4. Defendant No. Provide details as directed above for
24 (Meesho URLs listed in Annexure E.
Private Limited)
5. Defendant No. Provide details as directed above for the
25
CS(COMM) 475/2025 Page 17 of 39
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 (GoDaddy.com, domain name www.ailaouima.com LLC)
6. Defendant No. Provide details as directed above of the 26 (Google following URLs:
LLC)
a) https://www.youtube.com/shorts/Zym 8uB18Uwg
b) https://www.youtube.com/shorts/8XQ MiIeTzt0
c) https://www.youtube.com/shorts/Ok_ L1sMF9JY
d) https://www.youtube.com/shorts/-
DPlDd_UfGI x. Defendant No. 26, MeitY, is directed to issue necessary directions to block and disable all infringing links, websites, and social media channels as identified by the plaintiff in Annexure A-1 and Annexure A-2 in the present proceedings, and to provide necessary assistance for enforcing the orders passed by this Hon'ble Court. xi. The plaintiff is given the liberty to implead and seek the extension of the present order to additional parties/ online locations by means of an application under Order I Rule 10 of the CPC, 1908 that advertise goods/services, and host or display content including videos, images that infringe the plaintiff's trademarks or copyright, in the same or similar CS(COMM) 475/2025 Page 18 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 manner as the goods, services and content which is ordered to be restrained or taken down by this order.
48. Issue notice
49. Notice is accepted by Ms. Shrutima Ehersa, counsel appearing on advance notice on behalf of Defendant No. 26 (Google LLC).
50. Notice be issued to the remaining defendants by all permissible modes.
51. Reply be filed within four weeks.
52. Rejoinder thereto, if any, be filed within two weeks.
53. Compliance with Order XXXIX Rule 3 CPC be done within a period of five days from today. The necessary affidavit shall be filed within one week thereafter.
54. List before Joint Registrar on 04th August, 2025, for completion of service and pleadings.
55. List before the Court on 26th September, 2025.
AMIT BANSAL, J MAY 14, 2025 Sv/at CS(COMM) 475/2025 Page 19 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 ANNEXURE-A-1 URLs on which infringing content and/or merchandise are made available by the Defendants S. Defenda Platform Link N nt Nos.
o.
1. D1 M/s Good https://good-hope.in/products/andaz-apna-
Hope apna-movie;
2. D1 M/s Good https://good-hope.in/products/gogo-andaz-apna-
Hope apna-movie-
artwork?_pos=2&_sid=8c3d3bd3b&_ss=r
3. D1 M/s Good https://good-hope.in/products/shahrukh-khan-
Hope art-work?_pos=3&_sid=8c3d3bd3b&_ss=r
4. D1 M/s Good https://good-hope.in/products/gogo-andaz-apna-
Hope apna-funny-art-
work?_pos=4&_sid=8c3d3bd3b&_ss=r
5. D1 M/s Good https://good-hope.in/products/amar-prem-art-
Hope work?_pos=5&_sid=8c3d3bd3b&_ss=r
6. D1 M/s Good https://www.flipkart.com/andaz-apna-movie-
Hope funny-pop-art-poster-room-office-home-decor-
wall-painting-wallpaper-gift-item-paper- print/p/itm2f05e31358ce0?pid=POSGZ3AJAM YQFXFE&lid=LSTPOSGZ3AJAMYQFXFE46 1XPG&marketplace=FLIPKART&q=andaz+ap na+apna+merchandise&store=search.flipkart.co m&srno=s_1_8&otracker=search&otracker1=se arch&fm=Search&iid=792b25d0-df7d-46a3- bca2- 653c463bff4f.POSGZ3AJAMYQFXFE.SEAR CH&ppt=sp&ppn=sp&qH=74182129d5f214d8
7. D1 M/s Good https://www.flipkart.com/amar-prem-andaz-
Hope apna-framed-poster-room-office-13x19-inch-
framed-paper-
print/p/itmb868e5e408a66?_refId=PP.418ef594
-117e-4ed8-a902- 9d2781bb4097.POSFU63AFNWQ47GE&cmpi CS(COMM) 475/2025 Page 20 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 d=product.share.pp&lid=LSTPOSFU63AFNW Q47GEIURREY&pid=POSFU63AFNWQ47G E
8. D1 M/s Good https://www.flipkart.com/andaz-apna-movie-
Hope amar-prem-funny-pop-art-framed-poster-room-
office-home-decor-wall-painting-wallpaper- gift-item-paper-
print/p/itm77841a13d8e45?pid=POSGZ5EXD XZ6CT3R&lid=LSTPOSGZ5EXDXZ6CT3R8 W3IY2&marketplace=FLIPKART&q=andaz+a pna+apna+merchandise&store=search.flipkart.c om&srno=s_1_10&otracker=search&otracker1 =search&fm=Search&iid=792b25d0-df7d- 46a3-bca2- 653c463bff4f.POSGZ5EXDXZ6CT3R.SEARC H&ppt=sp&ppn=sp&qH=74182129d5f214d8
9. D1 M/s Good https://www.amazon.in/dp/B09V5DLGNX?ref Hope =cm_sw_r_cp_ud_dp_T6HW6QF1F7TB8MTK 5JBS&ref_=cm_sw_r_cp_ud_dp_T6HW6QF1F 7TB8MTK5JBS&social_share=cm_sw_r_cp_u d_dp_T6HW6QF1F7TB8MTK5JBS&preview Doh=1
10. D1 M/s Good https://www.amazon.in/dp/B0B6RPWNMS?ref Hope =cm_sw_r_cp_ud_dp_YWGCQPKA21NNJFE YDWR9&ref_=cm_sw_r_cp_ud_dp_YWGCQ PKA21NNJFEYDWR9&social_share=cm_sw_ r_cp_ud_dp_YWGCQPKA21NNJFEYDWR9 &previewDoh=1
11. D1 M/s Good https://amzn.in/d/eKVjKrg Hope
12. D1 M/s Good https://www.amazon.in/PlexiGlass-Framed-
Hope Poster-multicolour-
10inch/dp/B09CW6963W/ref=pd_day0_d_sccl _1_6/261-6629973- 4148019?pd_rd_w=655ZT&content-
id=amzn1.sym.49a78501-94d9-417e-bc7b- 53394962d54d&pf_rd_p=49a78501-94d9- 417e-bc7b-
CS(COMM) 475/2025 Page 21 of 39This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 53394962d54d&pf_rd_r=7MD2HR3FPZXYRB S0S2TX&pd_rd_wg=RKGnr&pd_rd_r=bdd8a0 94-bc3e-4c7e-ae0e-
68da75d8f5a7&pd_rd_i=B09CW6963W&psc= 1
13. D2 Funcart https://www.flipkart.com/funcart-andaz-apna-
frosted-glass-frosty-freezer-beer- mug/p/itmf14315d285eae?pid=MUGGBYY9Y 3QXGXEM.
14. D2 Funcart https://www.flipkart.com/funcart-andaz-apna-
frosted-glass-frosty-freezer-beer- mug/p/itmf14315d285eae?lid=LSTMUGGBYY 9Y3QXGXEMMWYINZ&marketplace=FLIPK ART&pid=MUGGBYY9Y3QXGXEM&utm
15. D2 Funcart https://www.flipkart.com/andaz-apna-amar-
prem-movie-framed-poster-room-office-10x13- inch-framed-paper-
print/p/itmabec05192246e?_refId=PP.c79ccff0- 1475-4d36-969d-
58b557d8130b.POSFSXYHVAWCKAGG&cm pid=product.share.pp&pid=POSFSXYHVAWC KAGG&
16. D3 Swagshirt https://www.swagshirts99.com/product/andaz-
s apna-apna-t-shirt/
17. D3 Swagshirt https://www.swagshirts99.com/product/andaz-
s apna-apna-t-shirt-2/
18. D4 Dhaakad https://dhaakadtau.com/products/crime-master-
Tau gogo-t-
shirt?srsltid=AfmBOoojDa6kStZ30QytC1QQY ZVvbYYHaBTii29hQXwRc0XXBjg4wpJs
19. D5 Femtoarts https://femtoarts.in/products/andaz-apna-apna
20. D5 Femtoarts https://femtoarts.in/products/andaz-apna-
apna?variant=45614840643805
21. D6 Flashdrip https://flashdripp.com/products/crime-master-
p gogo-x-flashdripp-designed-vintage-oversized-
t-shirt
22. D7 Nyaa https://www.postergully.com/products/andaz-
Retail apna-apna-postergully-specials-
CS(COMM) 475/2025 Page 22 of 39This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 Private edition?_pos=1&_sid=89d135317&_ss=r Limited
23. D7 Nyaa https://www.postergully.com/products/andaz-
Retail apna-apna-minimal-bollywood-art-postergully- Private specials?_pos=2&_sid=89d135317&_ss=r Limited
24. D7 Nyaa https://www.postergully.com/products/andaz-
Retail apna-apna-dialogues-2-art-postergully-specials- Private edition?_pos=3&_sid=89d135317&_ss=r Limited
25. D7 Nyaa https://www.postergully.com/products/andaaz-
Retail apna-apna-wall-art-postergully-specials- Private edition?_pos=8&_sid=89d135317&_ss=r Limited
26. D7 Nyaa https://www.postergully.com/products/andaz-
Retail apna-apna-dialogues-2-art-postergully-specials-
Private edition
Limited
27. D7 Nyaa https://www.postergully.com/products/anda-
Retail fry-artist-adil-
Private siddiqui?_pos=10&_sid=89d135317&_ss=r
Limited
28. D8 Frankly https://www.franklywearing.com/d/cotton-t-
Wearing shirt-aila-oi-ma-andaz-apna-apna-
548439?variant_id=212
29. D8 Frankly https://www.franklywearing.com/d/cotton-t-
Wearing shirt-andas-apna-apna-278030?variant_id=212
30. D8 Frankly https://www.franklywearing.com/d/cotton-t-
Wearing shirt-aaila-ooi-maa-167932?variant_id=212
31. D8 Franklyw https://www.franklywearing.com/d/oversized-t-
earing.co shirt-teja-x-andaaz-apna-apna-
m 397176?variant_id=314
32. D8 Frankly https://www.franklywearing.com/d/cotton-t-
Wearing shirt-aankhein-nikal-ke-gotiyan-khelunga-
183688?variant_id=212
33. D9 Red Wolf https://www.redwolf.in/crime-master-gogo-
Apparel sticker-india LLP CS(COMM) 475/2025 Page 23 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34
34. D10 Shark https://sharkshirts.in/apparel/villains-of-
Shirts bollywood-tri-blend-t-shirt/
35. D10 Shark https://sharkshirts.in/apparel/andaz-apna-apna-
Shirts doodle-mashup-inkt-india-tri-blend-t-shirt/
36. D11 Hyfy https://hyfytees.com/products/crime-master-
Tees gogo
37. D12 Bobble https://www.bobble.ai/en/stickerstore/detail?na AI me=Andaz%20apna%20apna-141
38. D13 Neway https://www.newayprints.com/product/release-
Prints gogo-tshirt
39. D13 Neway https://www.newayprints.com/product/crime-
Prints master-gogo-tshirt-d1
40. D13 Neway https://www.newayprints.com/product/crime-
Prints master-gogo-tshirt-d2
41. D13 Neway https://www.newayprints.com/product/crime-
Prints master-gogo-tshirt-d3
42. D13 Neway https://www.newayprints.com/product/crime-
Prints master-gogo-tshirt-d4
43. D13 Neway https://www.newayprints.com/product/crime-
Prints master-gogo-minion-tshirt
44. D14 PR India https://www.prindia.net/product/crime-master-
go-go-movie-t-shirt-andaaz-apna-apna-classic- mens-round-neck-comfortable-t-
shirt/?srsltid=AfmBOophjq1jJ9HTccoeXP2- 6DK_dCel7cn0-uGT4lMKGs1v0vHKqRPW
45. D14 PR India https://www.prindia.net/product/crime-master-
go-go-movie-t-shirt-womens-round-neck- comfortable-t-shirt/
46. D15 Happy https://thehappyhumor.in/products/pocket-
Humour crime-master-gogo-mens-t-
shirt?srsltid=AfmBOoqJ4HBl8XJsEcAtDWyQ u_fc6iQsoRIghsMBVb6mOnOLkvZJHjlx
47. D16 Swag https://www.swaglikedesi.com/product-
Like Desi page/andaz-apna-apna-l-shakti-kapoor-l-
bollywood-l-desi-l-hindi-movie-tshirt-l-unisex CS(COMM) 475/2025 Page 24 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 Annexure A-2 Infringing material advertised and sold online by unidentified John Doe Defendants S. Link No.
1. https://www.amazon.in/Graphic-Printed-T-Shirt-Unisex-
Andaz/dp/B08NTW91SM
2. https://www.amazon.in/CreativiT-Graphic-Printed-T-Shirt-
Unisex/dp/B08FT2L667/ref=pd_lpo_sccl_1/261-6629973- 4148019?pd_rd_w=ybZmB&content-id=amzn1.sym.a1120f2b-bd17- 4565-87ac-9cad6f0c433c&pf_rd_p=a1120f2b-bd17-4565-87ac- 9cad6f0c433c&pf_rd_r=1MTY1C0QGS030T7AG4X8&pd_rd_wg=R ac9s&pd_rd_r=883dd495-b7a7-44a9-88da- bae6b4107e7a&pd_rd_i=B08NTTH26G&psc=1
3. https://www.amazon.in/Posterboy-Andaz-Poster-Stretched-
Canvas/dp/B00GQVN6M6
4. https://www.amazon.in/Lets-Flaunt-T-Shirt-Yellow-Dry-
Fit/dp/B01HYX21KC
5. https://www.amazon.in/Andaz-Apna-Wall-Poster-
Frame/dp/B078HFB6RF
6. https://www.amazon.in/Posterboy-Andaz-Poster-Stretched-
Canvas/dp/B00GQVN6M6
7. https://www.amazon.in/CreativiT-Graphic-Printed-T-Shirt-
Unisex/dp/B08FSVVCHC?th=1&psc=1
8. https://www.amazon.com/Tshirt-Bollywood-Indian-Salman-
Desi/dp/B0DR3QDZYS
9. https://www.amazon.in/RECORD-ANDAZ-APNA-Tushar-
Bhatia/dp/B07DGVB599
10. https://www.amazon.in/Andaz-Apna-Poster-Frame-
Combo/dp/B077RXDY8Q
11. https://www.amazon.in/Prink-Printed-Friends-Microwave-
Dishwasher/dp/B0926XN8G1
12. https://www.amazon.in/Andaz-Apna-Poster-Frame-
Combo/dp/B01N18H8LR
13. https://www.amazon.in/Lets-Flaunt-Master-T-Shirt-Dry-
Fit/dp/B01HYX36OC
14. https://www.amazon.in/Art-illusion-Bollywood-posters-
18x12inch/dp/B0BNDPQ3P5 CS(COMM) 475/2025 Page 25 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34
15. https://www.amazon.in/LetsFlaunt-Aaila-Ooima-T-shirt-Dry-Fit-
Small/dp/B01HYX37EG
16. https://amzn.in/d/413CFNp
17. https://amzn.in/d/er5Ty3G
18. https://amzn.in/d/bH7D0My
19. https://amzn.in/d/8rLCrdh
20. https://amzn.in/d/f4t45m6
21. https://amzn.in/d/4EsxIkN
22. https://amzn.in/d/0YuXIeM
23. https://amzn.in/d/7vToHWq
24. https://amzn.in/d/fkP99Mm
25. https://amzn.in/d/5Piw2DX
26. https://amzn.in/d/1eVcJRJ
27. https://amzn.in/d/b6USriX
28. https://amzn.in/d/c4BwVLn
29. https://amzn.in/d/0Xxtwes
30. https://amzn.in/d/0lvjN1C
31. https://www.instagram.com/p/CL2Pwq2Jgr2/
32. https://www.instagram.com/p/BEbDWrCH2Um/
33. https://www.instagram.com/p/-eihAMx4eK/
34. https://www.facebook.com/NataliaGulJ/videos/recreated-this-iconic-
scene-from-all-time-favorite-andaz-apna-apna-ft- shehzadghi/355451952722067/
35. https://www.facebook.com/p/Andaz-apna-apna-animated-
100071898157444/?locale=hi_IN
36. https://m.facebook.com/BollywoodMoviePosters/photos/rare-original-
andaz-apna-apna-movie-poster-for-sale-visit- wwwbollywoodmovieposte/10154238549389485/
37. https://www.behance.net/gallery/18876369/Andaz-Apna-Apna
38. https://www.deviantart.com/ber-n-ash/art/Andaz-Apna-Apna-1994- 984778892
39. https://www.flickr.com/photos/131857862@N08/18703704201
40. https://indianmemetemplates.com/tag/andaz-apna-apna/
41. https://mossymart.com/product/andaz-apna-apna-hindi-film-audio-
cassette/
42. https://www.reddit.com/r/bollywood/comments/1cgwir0/cool_easter_e gg_about_andaz_apna_apna/ CS(COMM) 475/2025 Page 26 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34
43. https://www.scrolldroll.com/andaz-apna-apna-dialogues/andaz-apna-
apna-dialogues-featured/#google_vignette CS(COMM) 475/2025 Page 27 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 ANNEXURE - B Defendant No. 17 is directed to take down/disable access to the following links:
S. Defenda Platform Link
N nt Nos.
o.
1. D17 Desertcar https://www.desertcart.in/products/295442427
t -spoil-your-wall-andaz-apna-apna-crime-
master-gogo-dialogue-bollywood-movie- printed-ceramic-coffee-mug-325-ml-perfect- gifting CS(COMM) 475/2025 Page 28 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 ANNEXURE - C Defendant No. 22 is directed to take down/disable access to the following links:
S. Defenda Platform Link N nt Nos.
o.
1. D22 ETSY https://www.etsy.com/market/andaz_apna_apn a
2. D22 ETSY https://www.etsy.com/in-
en/listing/1414905294/andaz-apna-apna- digital-art-
poster?ga_order=most_relevant&ga_search_ty pe=all&ga_view_type=gallery&ga_search_qu ery=andaz+apna+apna&ref=sr_gallery-1- 1&dd=1&content_source=905090c9ca3ca16a 8ed1bfe6a99dfbb1d91f2aba%253A141490529 4&organic_search_click=1
3. D22 ETSY https://www.etsy.com/in-
en/listing/1379897772/bollywood-artandaaz- apna-
apnamovie?ga_order=most_relevant&ga_sear ch_type=all&ga_view_type=gallery&ga_searc h_query=andaz+apna+apna&ref=sr_gallery-1- 4&pro=1&sts=1&content_source=bfc29aa912 c2f4bcfeae242d29432aa4d73efbf7%253A137 9897772&organic_search_click=1
4. D22 ETSY https://www.etsy.com/in-
en/listing/1379897772/bollywood-artandaaz- apna-
apnamovie?ga_order=most_relevant&ga_sear ch_type=all&ga_view_type=gallery&ga_searc h_query=andaz+apna+apna&ref=sr_gallery-1- 4&pro=1&sts=1&content_source=bfc29aa912 c2f4bcfeae242d29432aa4d73efbf7%253A137 9897772&organic_search_click=1 CS(COMM) 475/2025 Page 29 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34
5. D22 ETSY https://www.etsy.com/in-
en/listing/1650737234/andaz-apna-apna-tshirt- l-
bollywood?ga_order=most_relevant&ga_searc h_type=all&ga_view_type=gallery&ga_search _query=andaz+apna+apna&ref=sr_gallery-1- 5&sts=1&content_source=991810c52e162a33 35853cc3b8864219858b4030%253A1650737 234&organic_search_click=1
6. D22 ETSY https://www.etsy.com/in-
en/listing/687403555/mug-andaz-apna- apna?ga_order=most_relevant&ga_search_typ e=all&ga_view_type=gallery&ga_search_quer y=andaz+apna+apna&ref=sr_gallery-1- 10&content_source=adff06de7da9afd9622278 9cdf91969a652c9726%253A687403555&orga nic_search_click=1
7. D22 ETSY https://www.etsy.com/in-
en/listing/662844106/invisible-force-karate- andaz-apna-
apna?ga_order=most_relevant&ga_search_typ e=all&ga_view_type=gallery&ga_search_quer y=andaz+apna+apna&ref=sr_gallery-1- 18&content_source=c2ff4776648918d9e3bbf5 5deefcc6068b384eff%253A662844106&organ ic_search_click=1
8. D22 ETSY https://www.etsy.com/in-
en/listing/672324542/invisible-force-karate- academy-mug-
andaz?ga_order=most_relevant&ga_search_ty pe=all&ga_view_type=gallery&ga_search_qu ery=andaz+apna+apna&ref=sr_gallery-1- 32&content_source=254df4658a4ea1213224fe 37984611b0ddf70cf3%253A672324542&orga nic_search_click=1
9. D22 ETSY https://pl.aliexpress.com/item/1005005460013
848.html?src=google&aff_fcid=78fdb61ebdc4 4333a122cd41de814eef-1717576447346- CS(COMM) 475/2025 Page 30 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 00683- UneMJZVf&aff_fsk=UneMJZVf&aff_platfor m=aaf&sk=UneMJZVf&aff_trace_key=78fdb 61ebdc44333a122cd41de814eef-
1717576447346-00683- UneMJZVf&terminal_id=2be0ff9577ab44a1b f4db3927ca5b3ae&afSmartRedirect=y&gatew ayAdapt=glo2pol
10. D22 ETSY https://www.etsy.com/in-
en/listing/1480502272/andaaz-apna-apna- digital-art-
poster?ga_order=most_relevant&ga_search_ty pe=all&ga_view_type=gallery&ga_search_qu ery=andaz+apna+apna&ref=sr_gallery-1- 3&dd=1&content_source=6221dc8eef0a9d2d7 bdf45e165c47ce6b075964a%253A148050227 2&organic_search_click=1
11. D22 ETSY https://www.etsy.com/in-
en/listing/675445110/invisible-force-karate- academy-
andaz?ga_order=most_relevant&ga_search_ty pe=all&ga_view_type=gallery&ga_search_qu ery=andaz+apna+apna&ref=sr_gallery-1- 40&content_source=a2da0cf62bda59b1ad869 9d0c9e3e3e3729ea598%253A675445110&org anic_search_click=1
12. D22 ETSY https://www.etsy.com/in-
en/listing/675446994/rosies-salon-andaz-apna- apna-tote-
bag?ga_order=most_relevant&ga_search_type =all&ga_view_type=gallery&ga_search_query =andaz+apna+apna&ref=sr_gallery-1- 29&content_source=ed02623a18fe58f8ecbfab b3071c0ca79bb49c0b%253A675446994&org anic_search_click=1
13. D22 ETSY https://www.etsy.com/market/andaz_apna_apn a CS(COMM) 475/2025 Page 31 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34
14. D22 ETSY https://www.etsy.com/in-
en/listing/1414905294/andaz-apna-apna- digital-art-
poster?ga_order=most_relevant&ga_search_ty pe=all&ga_view_type=gallery&ga_search_qu ery=andaz+apna+apna&ref=sr_gallery-1- 1&dd=1&content_source=905090c9ca3ca16a 8ed1bfe6a99dfbb1d91f2aba%253A141490529 4&organic_search_click=1
15. D22 ETSY https://www.etsy.com/in-
en/listing/1379897772/bollywood-artandaaz- apna-
apnamovie?ga_order=most_relevant&ga_sear ch_type=all&ga_view_type=gallery&ga_searc h_query=andaz+apna+apna&ref=sr_gallery-1- 4&pro=1&sts=1&content_source=bfc29aa912 c2f4bcfeae242d29432aa4d73efbf7%253A137 9897772&organic_search_click=1
16. D22 ETSY https://www.etsy.com/in-
en/listing/1273052370/shakti-kapoor-funny- crime-master-
gogo?ga_order=most_relevant&ga_search_typ e=all&ga_view_type=gallery&ga_search_quer y=andaz+apna+apna&ref=sc_gallery-1- 1&plkey=178d36c0cb8ac6855b78be080960c3 e916e569b6%3A1273052370
17. D22 ETSY https://www.etsy.com/in-
en/listing/1650737234/andaz-apna-apna-tshirt- l-
bollywood?ga_order=most_relevant&ga_searc h_type=all&ga_view_type=gallery&ga_search _query=andaz+apna+apna&ref=sr_gallery-1- 5&sts=1&content_source=991810c52e162a33 35853cc3b8864219858b4030%253A1650737 234&organic_search_click=1
18. D22 ETSY https://www.etsy.com/in-
en/listing/687403555/mug-andaz-apna- apna?ga_order=most_relevant&ga_search_typ CS(COMM) 475/2025 Page 32 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 e=all&ga_view_type=gallery&ga_search_quer y=andaz+apna+apna&ref=sr_gallery-1- 10&content_source=adff06de7da9afd9622278 9cdf91969a652c9726%253A687403555&orga nic_search_click=1
19. D22 ETSY https://www.etsy.com/in-
en/listing/662844106/invisible-force-karate- andaz-apna-
apna?ga_order=most_relevant&ga_search_typ e=all&ga_view_type=gallery&ga_search_quer y=andaz+apna+apna&ref=sr_gallery-1- 18&content_source=c2ff4776648918d9e3bbf5 5deefcc6068b384eff%253A662844106&organ ic_search_click=1
20. D22 ETSY https://www.etsy.com/in-
en/listing/672324542/invisible-force-karate- academy-mug-
andaz?ga_order=most_relevant&ga_search_ty pe=all&ga_view_type=gallery&ga_search_qu ery=andaz+apna+apna&ref=sr_gallery-1- 32&content_source=254df4658a4ea1213224fe 37984611b0ddf70cf3%253A672324542&orga nic_search_click=1
21. D22 ETSY https://pl.aliexpress.com/item/1005005460013
848.html?src=google&aff_fcid=78fdb61ebdc4 4333a122cd41de814eef-1717576447346- 00683- UneMJZVf&aff_fsk=UneMJZVf&aff_platfor m=aaf&sk=UneMJZVf&aff_trace_key=78fdb 61ebdc44333a122cd41de814eef-
1717576447346-00683- UneMJZVf&terminal_id=2be0ff9577ab44a1b f4db3927ca5b3ae&afSmartRedirect=y&gatew ayAdapt=glo2pol
22. D22 ETSY https://www.etsy.com/shop/AndazApnaApna.
CS(COMM) 475/2025 Page 33 of 39This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34
23. D22 ETSY https://www.etsy.com/in-
en/listing/1828949707/hindi-quotes-custom- funny-t-
shirts?ls=s&ga_order=most_relevant&ga_sear ch_type=all&ga_view_type=gallery&ga_searc h_query=andaz+apna+apna&ref=sr_gallery-1- 9&content_source=cb7fb387d13d9611b7e871 bc844f8afe420bde62%253A1828949707&org anic_search_click=1&logging_key=cb7fb387d 13d9611b7e871bc844f8afe420bde62%3A182 8949707
24. D22 ETSY https://www.etsy.com/in-
en/listing/1379897772/bollywood-artandaaz- apna-
apnamovie?ga_order=most_relevant&ga_sear ch_type=all&ga_view_type=gallery&ga_searc h_query=andaz+apna+apna&ref=sr_gallery-1- 4&pro=1&sts=1&content_source=bfc29aa912 c2f4bcfeae242d29432aa4d73efbf7%253A137 9897772&organic_search_click=1
25. D22 ETSY https://www.etsy.com/in-
en/listing/1653341253/bollywood-wall-art- andaaz-apna-apna-
amir?ls=s&ga_order=most_relevant&ga_searc h_type=all&ga_view_type=gallery&ga_search _query=andaz+apna+apna&ref=sr_gallery-1- 25&sts=1&dd=1&content_source=d53754f41 3f541dccf8d880c63b7db5b6359086c%253A1 653341253&organic_search_click=1&logging _key=d53754f413f541dccf8d880c63b7db5b63 59086c%3A1653341253 CS(COMM) 475/2025 Page 34 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 ANNEXURE - D Defendant No. 23 is directed to take down/disable access to the following links:
S. Defenda Platform Link
N nt Nos.
o.
1. D23 Flipkart https://www.flipkart.com/funcart-andaz-apna-
frosted-glass-frosty-freezer-beer- mug/p/itmf14315d285eae?lid=LSTMUGGBY Y9Y3QXGXEMMWYINZ&marketplace=FLI PKART&pid=MUGGBYY9Y3QXGXEM&ut m
2. D23 Flipkart https://www.flipkart.com/andaz-apna-amar-
prem-movie-framed-poster-room-office- 10x13-inch-framed-paper-
print/p/itmabec05192246e?_refId=PP.c79ccff0
-1475-4d36-969d-
58b557d8130b.POSFSXYHVAWCKAGG&c mpid=product.share.pp&pid=POSFSXYHVA WCKAGG&
3. D23 Flipkart https://www.flipkart.com/andaz-apna-amar-
prem-movie-framed-poster-room-office- 10x13-inch-framed-paper-
print/p/itmabec05192246e?pid=POSHBY6WE GGKQKYR&lid=LSTPOSHBY6WEGGKQK YRPFEWHS&marketplace=FLIPKART&q=a ndaz+apna+apna+merchandise&store=search.f lipkart.com&srno=s_1_7&otracker=search&ot racker1=search&fm=Search&iid=792b25d0- df7d-46a3-bca2- 653c463bff4f.POSHBY6WEGGKQKYR.SEA RCH&ppt=sp&ppn=sp&ssid=hgl5hir4740000 001744464467761&qH=74182129d5f214d8
4. D23 Flipkart https://www.flipkart.com/andaz-apna-movie-
funny-pop-art-poster-room-office-home- decor-wall-painting-wallpaper-gift-item-
CS(COMM) 475/2025 Page 35 of 39This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 paper-
print/p/itm2f05e31358ce0?pid=POSGZ3AJA MYQFXFE&lid=LSTPOSGZ3AJAMYQFXF E461XPG&marketplace=FLIPKART&q=anda z+apna+apna+merchandise&store=search.flip kart.com&srno=s_1_8&otracker=search&otra cker1=search&fm=Search&iid=792b25d0- df7d-46a3-bca2- 653c463bff4f.POSGZ3AJAMYQFXFE.SEAR CH&ppt=sp&ppn=sp&qH=74182129d5f214d 8
5. D23 Flipkart https://www.flipkart.com/andaaz-apna-udhaar-
ki-zindagi-new-cassette-audio-
limited/p/itm6103dceffd825?pid=MSIGQGA2 NDZ3ZUGS&lid=LSTMSIGQGA2NDZ3ZU GSRRIDXZ&marketplace=FLIPKART&q=an daz+apna+apna+merchandise&store=search.fl ipkart.com&srno=s_1_31&otracker=search&o tracker1=search&fm=Search&iid=792b25d0- df7d-46a3-bca2- 653c463bff4f.MSIGQGA2NDZ3ZUGS.SEAR CH&ppt=sp&ppn=sp&ssid=hgl5hir47400000 01744464467761&qH=74182129d5f214d8
6. D23 Flipkart https://www.flipkart.com/andaaz-apna-
bollywood-funny-dialouge-poster-room- office-fine-art-
print/p/itm578f10075bb07?pid=POSH8DRFN XYFSTGH&lid=LSTPOSH8DRFNXYFSTG HIP8681&marketplace=FLIPKART&q=aamir +khan+andaz+apna+apna&store=search.flipka rt.com&srno=s_1_9&otracker=search&otrack er1=search&fm=Search&iid=5b1e2e9b-9882- 4ce9-9060- f7af9e5c76cd.POSH8DRFNXYFSTGH.SEAR CH&ppt=sp&ppn=sp&ssid=lse2kzwev400000 01744465496554&qH=c1b24018946e1d06
7. D23 Flipkart https://www.flipkart.com/amar-prem-andaz-
apna-framed-poster-room-office-13x19-inch-
CS(COMM) 475/2025 Page 36 of 39This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 framed-paper-
print/p/itmb868e5e408a66?_refId=PP.418ef59 4-117e-4ed8-a902- 9d2781bb4097.POSFU63AFNWQ47GE&cmp id=product.share.pp&lid=LSTPOSFU63AFN WQ47GEIURREY&pid=POSFU63AFNWQ4 7GE
8. D23 Flipkart https://www.flipkart.com/chaka-chaundh-
andaz-apna-aamir-khan-salman-khan-framed- poster-bollywood-hindi-cinema-movies-14-x- 11-inches-paper-
print/p/itm1c3ef4164aab6?pid=POSH8H9EN ABZQQV2&lid=LSTPOSH8H9ENABZQQV 2IKLK5Q&marketplace=FLIPKART&q=anda z+apna+apna+merchandise&store=search.flip kart.com&srno=s_1_9&otracker=search&otra cker1=search&fm=Search&iid=792b25d0- df7d-46a3-bca2- 653c463bff4f.POSH8H9ENABZQQV2.SEAR CH&ppt=sp&ppn=sp&qH=74182129d5f214d 8
9. D23 Flipkart https://www.flipkart.com/andaz-apna-movie-
amar-prem-funny-pop-art-framed-poster- room-office-home-decor-wall-painting- wallpaper-gift-item-paper-
print/p/itm77841a13d8e45?pid=POSGZ5EXD XZ6CT3R&lid=LSTPOSGZ5EXDXZ6CT3R 8W3IY2&marketplace=FLIPKART&q=andaz +apna+apna+merchandise&store=search.flipk art.com&srno=s_1_10&otracker=search&otra cker1=search&fm=Search&iid=792b25d0- df7d-46a3-bca2- 653c463bff4f.POSGZ5EXDXZ6CT3R.SEAR CH&ppt=sp&ppn=sp&qH=74182129d5f214d 8
10. D23 Flipkart https://www.flipkart.com/crime-master-gogo-
movie-framed-poster-room-home-decoration- bollywood-walls-photographic-
CS(COMM) 475/2025 Page 37 of 39This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 paper/p/itm35b37d5625ee0?pid=POSGN2YQ HGJQHN66&cmpid=product.share.pp&_refId =PP.8764b7ed-53d4-424c-933f-
3fe5638c2f7b.POSGN2YQHGJQHN66
11. D23 Flipkart https://www.flipkart.com/andaaz-apna-
bollywood-funny-dialouge-poster-room- office-fine-art-
print/p/itm578f10075bb07?pid=POSH8DRFN XYFSTGH&lid=LSTPOSH8DRFNXYFSTG HIP8681&marketplace=FLIPKART&q=aamir +khan+andaz+apna+apna&store=search.flipka rt.com&srno=s_1_9&otracker=search&otrack er1=search&fm=Search&iid=5b1e2e9b-9882- 4ce9-9060- f7af9e5c76cd.POSH8DRFNXYFSTGH.SEAR CH&ppt=sp&ppn=sp&ssid=lse2kzwev400000 01744465496554&qH=c1b24018946e1d06
12. D23 Flipkart https://www.flipkart.com/andaz-apna-amar-
prem-movie-framed-poster-room-office- 10x13-inch-framed-paper-
print/p/itmabec05192246e?pid=POSHBY6WE GGKQKYR&lid=LSTPOSHBY6WEGGKQK YRPFEWHS&marketplace=FLIPKART&q=a ndaz+apna+apna+merchandise&store=search.f lipkart.com&srno=s_1_7&otracker=search&ot racker1=search&fm=Search&iid=792b25d0- df7d-46a3-bca2- 653c463bff4f.POSHBY6WEGGKQKYR.SEA RCH&ppt=sp&ppn=sp&ssid=hgl5hir4740000 001744464467761&qH=74182129d5f214d8 CS(COMM) 475/2025 Page 38 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34 ANNEXURE - E Defendant No. 24 is directed to take down/disable access to the following links:
S. Defenda Platform Link
N nt Nos.
o.
1. D24 Meesho https://www.meesho.com/crazy-corner-teja-
main-hoon-mark-idhar-hai-coasters-set-of-4- coaster-for-tea-cupcoffee-cupwater-glass-mdf- round-printed-coasters-4x4- inches/p/3o14la?srsltid=AfmBOoqLv0bDRbL QX3TJyzgAphde9UwBSOyPKSSyGtOIJZlbI CC0WYPo CS(COMM) 475/2025 Page 39 of 39 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:20:34