Allahabad High Court
Krishna Kumar And Another vs National Insurance Company Ltd. And ... on 18 January, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1590 of 2009 Petitioner :- Krishna Kumar And Another Respondent :- National Insurance Company Ltd. And Others Petitioner Counsel :- Nisar Uddin,Arvind Kumar Srivastava Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J.
Sri R.K. Porwal has put in appearance on behalf of respondents no.2 to 7. He prays for and is allowed two weeks time to file objection to the application under section 5 of the Limitation Act. List after two weeks.
Order Date :- 18.1.2010 RU