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[Cites 0, Cited by 0] [Section 135] [Entire Act]

State of Goa - Subsection

Section 135(2) in The Goa Panchayat Raj Act, 1994

(2)Every Adhyaksha or Upadhyaksha of Zilla Panchayat shall be deemed to have vacated his office forthwith if he ceases to be a member of the Zilla Panchayat.