Madhya Pradesh High Court
Smt. Gayatri Devi Thr Santosh Tomar vs Sangram Singh on 25 September, 2019
Author: Sheel Nagu
Bench: Sheel Nagu
1 WP-6192-2015
The High Court Of Madhya Pradesh
WP-6192-2015
(SMT. GAYATRI DEVI THR SANTOSH TOMAR Vs SANGRAM SINGH)
4
Gwalior, Dated : 25-09-2019
Shri Rohit Jagwani, learned counsel for the petitioner.
Present petition has been kept pending for the last four years without
any effort made by the petitioner to get the matter listed.
Issue notice to the respondents on payment of PF within three working
days, failing which the present petition shall stand dismissed without further reference to this Court.
Notice be made returnable within six weeks.
(SHEEL NAGU) JUDGE Suneel SUNEEL DUBEY 2019.09.27 16:02:15 +05'30'