Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Smt. Gayatri Devi Thr Santosh Tomar vs Sangram Singh on 25 September, 2019

Author: Sheel Nagu

Bench: Sheel Nagu

                                       1                                   WP-6192-2015
           The High Court Of Madhya Pradesh
                      WP-6192-2015
                  (SMT. GAYATRI DEVI THR SANTOSH TOMAR Vs SANGRAM SINGH)

4
Gwalior, Dated : 25-09-2019
         Shri Rohit Jagwani, learned counsel for the petitioner.
         Present petition has been kept pending for the last four years without
any effort made by the petitioner to get the matter listed.
         Issue notice to the respondents on payment of PF within three working

days, failing which the present petition shall stand dismissed without further reference to this Court.

Notice be made returnable within six weeks.

(SHEEL NAGU) JUDGE Suneel SUNEEL DUBEY 2019.09.27 16:02:15 +05'30'