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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(xvii) in Performing Animals (Registration) Rules, 2001

(xvii)the owner of any equine shall not use any other than [* * * *] [Omitted by S.O. 35(E), dated 8.1.2002] shock absorbing which has been scientifically tested to provE it will not cause weals, bruising or other damage to the horse and subject to the conditions that-