Delhi High Court - Orders
Genpact India Private Limited vs Income Tax Officer on 4 February, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~60 to 62 & 90
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2906/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Mr. Ashish Sarda,
Advs.
versus
INCOME TAX OFFICER .....Respondent
Through: Mr. Anurag Ojha, SSC along
with Mr. V.K. Saksena, Ms.
Hemlata Rawat, JSC and Mr.
Dipak Raj, Adv.
61
+ W.P.(C) 4588/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Mr. Ashish Sarda,
Advs.
versus
INCOME TAX OFFICER & ANR. .....Respondents
Through: Mr. Anurag Ojha, SSC along
with Mr. V.K. Saksena, Ms.
Hemlata Rawat, JSC and Mr.
Dipak Raj, Adv.
62
+ W.P.(C) 4735/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Mr. Ashish Sarda,
Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/02/2025 at 21:26:21
versus
INCOME TAX OFFICER & ANR. .....Respondents
Through: Mr. Anurag Ojha, SSC along
with Mr. V.K. Saksena, Ms.
Hemlata Rawat, JSC and Mr.
Dipak Raj, Adv.
90
+ W.P.(C) 1294/2025 & CM APPL. 6453/2025 (Stay)
GENPACT INDIA PRIVATE LIMITED
.....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Mr. Ashish Sarda,
Advs.
versus
INCOME TAX OFFICER
.....Respondent
Through: Mr. Anurag Ojha, SSC along
with Mr. V.K. Saksena, Ms.
Hemlata Rawat, JSC and Mr.
Dipak Raj, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 04.02.2025 W.P.(C) 1294/2025 & CM APPL. 6453/2025 (Stay)
1. Notice. Since the respondents are represented by Mr. Kumar, let a reply be filed within a period of three weeks from today. The petitioner shall have a week therefrom to file a rejoinder affidavit.
2. We take note of identical questions which are engaging the This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/02/2025 at 21:26:21 attention of the Court in Genpact India Private Limited vs. Income Tax Officer [W.P.(C) 2906/2023] and other connected matters. Consequently, this writ petition shall stand tagged with the aforesaid matter to be called on the date fixed i.e. 06.03.2025.
3. In the meanwhile and following the interim orders passed thereon, we provide that till the next date of hearing there shall be a stay on the operation of the notices dated 15 May 2019 and 20 December 2024.
4. Let these matters be called again on 06.03.2025.
YASHWANT VARMA, J HARISH VAIDYANATHAN SHANKAR, J FEBRUARY 04, 2025/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/02/2025 at 21:26:21