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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(6) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(6)Such Dalpatis, who possess of requisite qualification, but don't have eligibility to participate in the open competitive examination to be held by the Commission due to expiry of upper age limit, and, if, they attain this eligibility on grant of condonation of age by the Government/Department, then they can be granted age relaxation in accordance with Rules, so that they can take part in the competitive examination, but they will have to succeed in the open competitive examination.They will not get any priority or weightage in the competitive examination on account of being Dalpati.They will have to appear in the competitive examination like other candidates and if they get a place in the merit list then only their names shall be recommended on that basis by the Commission.