Section 1 in Punjab State Electricity Regulatory Commission (Renewable Purchase Obligation and its compliance) Regulations, 2011
1. Short title, commencement and extent of application.
(1)These Regulations may be called the Punjab State Electricity Regulatory Commission (Renewable Purchase Obligation and its compliance) Regulations, 2011.(2)These Regulations shall come into force from the date of their publication in the Official Gazette.(3)These Regulations shall apply throughout the State of Punjab.
