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Union of India - Section

Section 107 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

107. Reshoring.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)reshoring used in concreting work is provided to a slab or beam for its safe support after its stripping or where such slab or beam is subjected to superimposed loads due to construction above such slab or beam;
(b)the provisions applicable to shoring in a concreting work under this chapter shall also be applicable to reshoring in such work.