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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(3) in The Arms Rules, 2016

(3)Markings shall be applied to a component of the firearm that is essential to its operation, such as -
(i)the frame/ receiver;
(ii)barrel;
(iii)slide, cylinder, bolt or breech block; and
(iv)any other part or component essential to the operation of the firearm.