Section 15(7) in The Anna University of Technology, Madurai Act, 2010
(7)The Finance Officer shall,-(a)exercise general supervision over the funds of the University and shall advise the University as regards its financial policy; and(b)exercise such other powers and perform such other financial functions as may be assigned to him by the Syndicate or as may be prescribed:Provided that the Finance Officer shall not incur any expenditure or make any investment exceeding such amount as may be prescribed without the previous approval of the Syndicate.
