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[Cites 0, Cited by 0] [Section 23A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23A(1) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(1)Notwithstanding anything contained in any other provision of this Act, the Beard may constitute cadres of secretaries and such other officers common to all committees as it may deem fit to appoint under sub-section (2) of section 23.