Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 61 in Indian Lunacy Act, 1912 61. Power of Court to make rules. - The Court may, from time to time, make rules for the purpose of carrying into effect the provisions of this Chapter in matters of lunatic.
