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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Central 2 vs M/S Ushdev International Ltd. on 26 July, 2019

Bench: S.A. Bobde, B.R. Gavai

     ITEM NO.22                              COURT NO.2                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s).22001/2019

     (Arising out of impugned final judgment and order dated 10-01-2019
     in ITA No. 1197/2016 passed by the High Court Of Judicature At
     Bombay)

     PR. COMMISSIONER OF INCOME TAX CENTRAL 2                            Petitioner(s)

                                                    VERSUS

     M/S USHDEV INTERNATIONAL LTD.                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.105184/2019-CONDONATION OF DELAY
     IN FILING SLP)

     Date : 26-07-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE B.R. GAVAI

     For Petitioner(s)                 Ms. Rekha Pandey, Adv.
                                       Mr. Sharad Nambiar, Adv.
                                       For Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

As a sequel to the above, pending interlocutory applications, if any, stand disposed of.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.07.26 16:37:59 IST Reason: