Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Central 2 vs M/S Ushdev International Ltd. on 26 July, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.22 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).22001/2019
(Arising out of impugned final judgment and order dated 10-01-2019
in ITA No. 1197/2016 passed by the High Court Of Judicature At
Bombay)
PR. COMMISSIONER OF INCOME TAX CENTRAL 2 Petitioner(s)
VERSUS
M/S USHDEV INTERNATIONAL LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.105184/2019-CONDONATION OF DELAY
IN FILING SLP)
Date : 26-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Ms. Rekha Pandey, Adv.
Mr. Sharad Nambiar, Adv.
For Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.07.26 16:37:59 IST Reason: