Section 47 in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971
47. Powers of officers to enter upon land for purposes of survey and demarcation.
- The Consolidation Officer and any person acting under his orders may, in the discharge of any duty under this Act, enter upon any survey land and erect survey marks thereon and demarcate the boundaries thereof and do all other acts necessary for the proper performance of that duty.
