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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 3(2)(a) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(a)Category I : to carry on the activities as a registrar to an issue and share transfer agent;