Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 37(1)] [Section 37] [Entire Act] State of Gujarat - Subsection Section 37(1)(a) in The Bombay Public Trusts Act, 1950 (a)to enter on and inspect or cause to be entered on and inspect any property belonging to a public trust;