Kerala High Court
K. Mohammed Ali vs Chinnamma K.M on 13 April, 2023
Author: K. Babu
Bench: K. Babu
Crl.MC No.3248/2023 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K. BABU
Thursday, the 13th day of April 2023 / 23rd Chaithra, 1945
CRL.M.APPL.NO.1/2023 IN CRL.MC NO. 3248 OF 2023
CC 2/2023 COURT OF JUDICIAL MAGISTRATE OF FIRST CLASS -IV, KOZHIKODE
PETITIONER:
1. K. MOHAMMED ALI AGED 51 YEARS S/O. ABDULA HAJI, KANOTH MEETHAL
HOUSE, NARIPETTA PO, NARIPETTA AMSAM DESOM, VADAKARA TALUK,
KOZHIKODE - 673506, PIN - 673506
2. FATHIMA RAHIZA AGED 31 YEARS D/O. KUNJU AHMED, THAIYULLATHIL HOUSE,
JATHIYERI, CHERUMOTH, VALAYAM AMSAM DESOM, KOZHIKODE - 673517., PIN
- 673517
3. HUSAIN POYILKANDIYIL AGED 38 YEARS S/O. KUNJU ABDULLAH,
POYILKANDIYIL HOUSE, VELLIYODE AMSAM, BHOMIVATHUKAL DESOM, KOZHIKODE
- 673517, PIN - 673517
4. SHAFINA AGED 37 YEARS D/O. KUNJU ABDULLAH, THAIYULLATHIL HOUSE,
JATHIYERI, CHERUMOTH, VALAYAM AMSAM DESOM, KOZHIKODE - 673 517., PIN
- 673517
5. JAMEELA AGED 65 YEARS D/O. ABOOBACKER, TADANILAMPARAMBIL, ODAKKAL,
PANNIYENKARA VILLAGE, KALLAI, KOZHIKODE - 673003, PIN - 673003
6. AMINA K. ALIAS AMINA BEE, AGED 64 YEARS D/O. ABOOBACKER, 34/182D,
P.M. APARTMENTS, ELECTRIC POST NO. K.P./MF/31/21, TADAMBAT TAZHAM,
VENGERI P.O, KOZHIKODE - 673010, PIN - 673010
7. HAJIRABI AGED 63 YEARS D/O. ABOOBACKER, SHAHNAZ, KURUVISSERI,
KARAPARAMBU P.O, KOZHIKODE - 673010, PIN - 673010
8. SAUJATH BEEBI ALIAS SAUDATH AGED 60 YEARS D/O. ABOOBACKER, AYISHA'S
HOUSE, HOUSE NO. 51, OTHAYAMANGALAM ROAD, KARAPARAMBU P.O, ELECTRIC
POST NO. OM-71B, KOZHIKODE - 673010, PIN - 673010
9. ABDUL LATHEEF AGED 57 YEARS S/O. ABOOBACKER, 34/182, P.M.
APARTMENTS, ELECTRIC POST NO. K.P./MF/31/21, TADAMBAT TAZHAM,
VENGERI P.O, KOZHIKODE - 673010, PIN - 673010
10. ZUBAIDA AGED 50 YEARS D/O. ABOOBACKER, 34/182, P.M. APARTMENTS,
ELECTRIC POST NO. K.P./MF/31/21, TADAMBAT TAZHAM, VENGERI P.O,
KOZHIKODE - 673010, PIN - 673010
11. FAUZIA AGED 49 YEARS D/O. ABOOBACKER, 34/182, P.M. APARTMENTS,
ELECTRIC POST NO. K.P./MF/31/21, TADAMBATH TAZHAM, VENGERI PO,
KOZHIKODE - 673010., PIN - 673010
12. MALLISSERI K.P. AJEESH AGED 40 YEARS S/O. LEELAMMA, DOCUMENT WRITER,
DAD 322, SAD 693, SOFTECH KAKKODI, PARAMBIL P.O, KOZHIKODE - 673012,
PIN - 673012
13. P.T. PADMAKUMAR AGED 42 YEARS S/O. SHEKARAN NAIR, DOCUMENT WRITER,
PUNATHIL TAZHATTU, GURUVAYURAPPAN COLLEGE P.O, KOZHIKODE - 673014,
PIN - 673014
Crl.MC No.3248/2023 2/3
RESPONDENT:
1. CHINNAMMA K.M. AGED 65 YEARS W/O. VINOD SINGH CHERIAN, 64/192,
KOCHUVEETHIL HOUSE, ERANZHIPALAM PO, KOZHIKODE - 673006, PIN -
673006
2. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA - 682031, PIN - 682031
Application praying that in the circumstances stated therein the
High Court be pleased to stay all further proceedings in Annexure-A1
complaint CC no.2/2023 on the files of Judicial Magistrate of the 1st
Class IV, Kozhikode, till the disposal of the Criminal Miscellaneous Case.
This Application coming on for orders upon perusing the application
, and upon hearing the arguments of M/S M.GOPIKRISHNAN, LEJO JOSEPH
GEORGE, Advocates for the petitioners, the Public Prosecutor for the R2,
the court passed the following:
ORDER
Issue notice to R1 by speed post. The learned Public Prosecutor takes notice for R2.
Framing of charge against the petitioner shall stand deferred for a period of two months.
Sd/- K. BABU JUDGE 13-04-2023 /True Copy/ Assistant Registrar Crl.MC No.3248/2023 3/3 APPENDIX OF CRL.MC 3248/2023 Annexure-A1 TRUE COPY OF THE THE PRIVATE COMPLAINT CC NO. 2 OF 2023 DATED 18.11.2022 FILED BEFORE THE COURT OF JUDICIAL 1ST CLASS MAGISTRATE, IV KOZHIKODE