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State of Andhra Pradesh - Section
Section 4 in Andhra Pradesh State Employment Guarantee Fund (APSEGF) Rules 2008
4. Constitution of Management Committee.
- For the Management and administration of the Fund and to strengthen the present fund system, Management committee consisting of the following officials on such terms and conditions as it deems fit is constituted.| (i) Principal Secretary, Rural Development, PR &RD Dept., | - | Chairman & Ex. Officio Member |
| (ii) Commissioner, Rural Development | - | Secretary & Ex. Officio Member |
| (iii) Secretary, Finance/any other officernominated | - | Member |
| (iv) Director, EGS | - | Member |