Bombay High Court
Naseem Bano Abdullah Shaikh vs The Competent Auth. And Land ... on 26 March, 2019
Author: S.S. Shinde
Bench: S.S. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3559 OF 2019
Akbar Mohammed Sayyad ....Petitioner
V/S
The Competent Authority And Land ....Respondent
Administrator Mumbai Div. And Ors.
WITH WRIT PETITION STAMP NO. 7228 OF 2019 Mohammad Mustaque Shaikh ....Petitioner V/S The Competent Auth. And Land Administrator ....Respondent (mumbai Div.) Mumbai Housing And Area Dev. Board & Ors WITH WRIT PETITION STAMP NO. 7229 OF 2019 Amin Satar Deraiya ....Petitioner V/S The Competent Auth. And Land Administrator ....Respondent (mumbai Div.) Mumbai Housing And Area Dev. Board & Ors WITH WRIT PETITION NO. 3562 OF 2019 Sayeed Kazim Abbas ....Petitioner V/S The Competent Auth. And Land Administrator (mumbai Div.) Mumbai Housing And Area Dev.
Page 1/2 ::: Uploaded on - 26/03/2019 ::: Downloaded on - 27/03/2019 04:20:30 :::Board & Ors WITH WRIT PETITION NO. 3564 OF 2019 Naseem Bano Abdullah Shaikh ....Petitioner V/S The Competent Auth. And Land Administrator ....Respondent (mumbai Div.) Mumbai Housing And Area Dev. Board & Ors Adv. Chandrakant Narayan Chavan For Petitioner Adv. C. D. Mali, AGP for State CORAM : S.S. SHINDE, J DATE : 26th March, 2019 P.C. :
At the request of learned advocate for the petitioners, Stand over to 05/04/2019.
( FOR REGISTRAR JUDICIAL - I ) ....Respondent Page 2/2 ::: Uploaded on - 26/03/2019 ::: Downloaded on - 27/03/2019 04:20:30 :::