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Bombay High Court

Naseem Bano Abdullah Shaikh vs The Competent Auth. And Land ... on 26 March, 2019

Author: S.S. Shinde

Bench: S.S. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3559 OF 2019

 Akbar Mohammed Sayyad                               ....Petitioner
             V/S
 The Competent Authority And Land                 ....Respondent

Administrator Mumbai Div. And Ors.

WITH WRIT PETITION STAMP NO. 7228 OF 2019 Mohammad Mustaque Shaikh ....Petitioner V/S The Competent Auth. And Land Administrator ....Respondent (mumbai Div.) Mumbai Housing And Area Dev. Board & Ors WITH WRIT PETITION STAMP NO. 7229 OF 2019 Amin Satar Deraiya ....Petitioner V/S The Competent Auth. And Land Administrator ....Respondent (mumbai Div.) Mumbai Housing And Area Dev. Board & Ors WITH WRIT PETITION NO. 3562 OF 2019 Sayeed Kazim Abbas ....Petitioner V/S The Competent Auth. And Land Administrator (mumbai Div.) Mumbai Housing And Area Dev.

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Board & Ors WITH WRIT PETITION NO. 3564 OF 2019 Naseem Bano Abdullah Shaikh ....Petitioner V/S The Competent Auth. And Land Administrator ....Respondent (mumbai Div.) Mumbai Housing And Area Dev. Board & Ors Adv. Chandrakant Narayan Chavan For Petitioner Adv. C. D. Mali, AGP for State CORAM : S.S. SHINDE, J DATE : 26th March, 2019 P.C. :

At the request of learned advocate for the petitioners, Stand over to 05/04/2019.
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