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Union of India - Section

Section 1824 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

1824.

S.R.O. 22E, dated 19th February, 1964 - In exercise of the powers conferred by section 184 of the Navy Act, 1957 (62 of 1957), the Central Government hereby makes the following regulations, namely: