Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12AA(3)] [Section 12AA] [Entire Act] State of Odisha - Subsection Section 12AA(3)(b) in The Orissa Factories Rules, 1950 (b)intention of taking into account the health and safety performance of individuals at different levels while considering their career advancement;