Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 38 in University of Horticultural Sciences Act, 2009 38. Power of Government to order Auditing. - The Government shall have the power at any time to order an audit of the accounts of the University by such auditors as it may direct.
