Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act] State of Punjab - Subsection Section 36(5)(c) in Punjab Self-Supporting Co-operative Societies Act, 2006 (c)any other matter which has specifically been mentioned in the bye-laws to be considered in such meeting.