Gauhati High Court
4: Gaurab Das vs Kartik Karmakar And Anr on 17 December, 2020
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/4
GAHC010047812020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/695/2020
ON THE DEATH OF GOPAL CH. SEAL @ DAS HIS LEGAL HEIRS AND 4 ORS.
MANGALDOI
1.1: PURNIMA DAS
W/O. LATE GOPAL CH. SEAL @ DAS
WARD NO.3
MANGALDAI TOWN
MOUZA CHAPAI
P.O. and PS. MANGALDAI
DIST. DARRANG
ASSAM.
1.2: PRATAP DAS
S/O. LATE GOPAL CH. SEAL @ DAS
WARD NO.3
MANGALDAI TOWN
MOUZA CHAPAI
P.O. and PS. MANGALDAI
DIST. DARRANG
ASSAM.
1.3: PINTU DAS
S/O. LATE GOPAL CH. SEAL @ DAS
WARD NO.3
MANGALDAI TOWN
MOUZA CHAPAI
P.O. and PS. MANGALDAI
DIST. DARRANG
ASSAM.
1.4: GAURAB DAS
S/O. LATE GOPAL CH. SEAL @ DAS
WARD NO.3
MANGALDAI TOWN
Page No.# 2/4
MOUZA CHAPAI
P.O. and PS. MANGALDAI
DIST. DARRANG
ASSAM.
2: SMTI RENU SEAL @ RENU SEAL
VILL.KHOGSHADANGA
P.O. KHOGSHADANGA
P.S. PHALAKATA
DIST. KOOCHBEHAR
WEST BENGAL
3: SMTI SINU BALA SEAL
WARD NO. 2
MANGALDAI TOWN
MOUZA CHAPAI
P.O. and P.S. MANGALDAI
DIST. DARRANG
ASSAM.
4: MINU SEAL @ ANU SEAL
VILL. GOPAL NAGAR
MOUZA and P.S. DALGAON
P.O. KHARUPETIA
DIST. DARRANG
ASSAM.
5: JHANU BALA DAS
WARD NO.3
MANGALDAI TOWN
MOUZA CHAPAI
P.O. and PS. MANGALDAI
DIST. DARRANG
ASSAM
VERSUS
KARTIK KARMAKAR and ANR
S/O LATE KALICHARAN KARMAKAR, WARD NO. 3, MANGALDAI TOWN,
MOUZA CHAPAI, P.O. and P.S. MANGALDAI, DIST .DARRANG, ASSAM, PIN
784125
2:SAILENDRA MAZUMDER
S/O LATE NARENDRA MAZUMDAR
NEW GOSALA HILL SIDE
Page No.# 3/4
RAILWAY QTR. NO. 237 A
NEAR NEPALI MANDIR
MALIGAON
GUWAHATI-11
DIST. KAMRUP
ASSAM
Advocate for the Petitioner : MR. S BISWAS
Advocate for the Respondent : MS A UPADHAYA
Linked Case : RSA/59/2014
ON THE DEATH OF GOPAL CHANDRA SEAL @ DAS HIS LEGAL HERIS
PURNIMA DAS and ORS
PRATAP DAS PINTU DAS GAURAB DAS
2: SMTI RENU SEAL @ RENU SEAL
VILL.KHOGSHADANGA
P.O. KHOGSHADANGA
P.S. PHALAKATA
DIST. KOOCHBEHAR
WEST BENGAL
3: SMTI SINU BALA SEAL
WARD NO. 2
MANGALDAI TOWN
MOUZA CHAPAI
P.O. and P.S. MANGALDAI
DIST. DARRANG
ASSAM.
4: MINU SEAL @ ANU SEAL
VILL. GOPAL NAGAR
MOUZA and P.S. DALGAON
P.O. KHARUPETIA
DIST. DARRANG
ASSAM.
5: JHANU BALA DAS
WARD NO.3
MANGALDAI TOWN
MOUZA CHAPAI, P.O. and PS. MANGALDAI, DIST. DARRANG
ASSAM., VERSUS
Page No.# 4/4
KARTIK KARMAKAR and ORS
S/O LATE KALICHARAN KARMAKAR
WARD NO. 3, MANGALDAI TOWN
MOUZA CHAPAI, P.O. and P.S. MANGALDAI
DIST .DARRANG, ASSAM, PIN 784125
2:SAILENDRA MAZUMDER
S/O LATE NARENDRA MAZUMDAR
NEW GOSALA HILL SIDE
RAILWAY QTR. NO. 237 A
NEAR NEPALI MANDIR, MALIGAON
GUWAHATI-11, DIST. KAMRUP, ASSAM.
------------
Advocate for : MR. S BISWAS
Advocate for : appearing for KARTIK KARMAKAR and ORS
BEFORE
HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA
ORDER
Date : 17-12-2020 Heard Mr S. Biswas, learned counsel for the applicant and Mr. A. Upadhayay, learned counsel for the respondent No.1. Both the counsel consented for withdrawal of this application under Order XXIII Rule 3 of CPC for passing a compromise decree annexed in this application. However liberty is granted to the parties in the second appeal to file appropriate application for filing such petition under Order XXIII Rule 3 of CPC.
With the said direction this Interlocutory Application stands disposed of on withdrawal.
JUDGE Comparing Assistant