Section 38(6) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009
(6)The key components of the programme shall include:-(a)community group housing on a temporary basis for groups of young persons aged 18-21 years;(b)encouragement to learn a vocation or gain employment and contribute towards the rent as well as the running of the home;(c)encouragement to gradually sustain themselves without state support and move out of the group home to stay in a place of their own after saving sufficient amount through their earnings;(d)provision for a peer counsellor to stay in regular contact with these groups to discuss their rehabilitation plans and provide creative outlets for their energy and to tide over crisis periods in their life.
