Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] NCT Delhi - Subsection Section 84(a) in The Delhi School Education Rules, 1973 (a)that the Director is satisfied that the purchase for which the grant is made has actually been made and that the articles are of the approved kind and specification;
