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State of Madhya Pradesh - Section

Section 17 in The M.P. Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000

17. Power to remove difficulty.

- If any difficulty arises in giving effect to the provisions of this Act. the State Government may, as occasion arises by order, do anything, not inconsistent with the provisions of this Act, which appears to it to be necessary to remove the difficulty.