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[Cites 0, Cited by 0] [Section 260] [Entire Act]

State of West Bengal - Subsection

Section 260(4) in West Bengal Municipal Corporation Act, 2006

(4)The Committee may meet at such periodical interval as may be determined by the Mayor-in-Council.[Provided that ordinarily at least one `meeting shall be held during every calendar month; and] [Inserted by West Bengal Act No. 17 of 2016, dated 20.1.2017.]