Section 24A(3) in The Rajasthan Minimum Wages Rules, 1959
(3)[ No worker in any establishment [other than a worker in employment in agriculture] shall be required or allowed to work for more than 9 hours a day and 48 hours in any week :Provided that the total number of hours of work including overtime shall not exceed ten hours on any working day :Provided further that the total number of over-time hours worked by any worker shall not exceed 50 hours in a quarter.]
