Supreme Court - Daily Orders
Sarvjeet vs State Of H.P.. on 24 January, 2014
Ρ
ITEM NO.203 Court No.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).20740/2008
(From the judgement and order dated 29/12/2007 in CWP No.999/2006 of The
HIGH COURT OF H.P AT SHIMLA)
SARVJEET Petitioner(s)
VERSUS
STATE OF H.P.& ORS. Respondent(s)
(WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND
DIRECTIONS AND INTERVENTION
AND PERMISSION TO PLACE
ADDL. DOCUMENTS ON RECORD
AND WITH PRAYER FOR INTERIM
RELIEF AND OFFICE REPORT)
(FOR FINAL DISPOSAL)
WITH
SLP(C)No.33570/2010 (WITH OFFICE REPORT)
SLP(C)No.33571/2010 (WITH OFFICE REPORT)
SLP(C)No.34774/2010 (WITH OFFICE REPORT)
SLP(C)No.9767/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.329/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE REPORT)
SLP(C)No.21827/2010 (WITH APPLN.(S) FOR C/DELAY IN FILING SLP)
SLP(C)No.21830/2010 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.21833/2010 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.21836/2010 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20264/2010 (WITH PRAYER FOR INTERIM
RELIEF AND OFFICE REPORT)
SLP(C)No.20292/2010 (WITH PRAYER FOR INTERIM
RELIEF AND OFFICE REPORT)
SLP(C)No.21837/2010 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20309/2010 (WITH PRAYER FOR INTERIM
RELIEF AND OFFICE REPORT)
SLP(C)No.20350/2010 (WITH PRAYER FOR INTERIM
RELIEF AND OFFICE REPORT)
SLP(C)No.20637/2010 (WITH PRAYER FOR INTERIM
RELIEF AND OFFICE REPORT)
SLP(C)No.25389/2010 (WITH OFFICE REPORT)
SLP(C)No.25433/2010 (WITH OFFICE REPORT)
SLP(C)No.26269/2010 (WITH OFFICE REPORT)
SLP(C)No.25432/2010 (WITH OFFICE REPORT)
SLP(C)No.25431/2010 (WITH OFFICE REPORT)
SLP(C)No.25430/2010 (WITH OFFICE REPORT)
SLP(C)No.25429/2010 (WITH OFFICE REPORT)
SLP(C)No.25428/2010 (WITH OFFICE REPORT)
SLP(C)No.25427/2010 (WITH OFFICE REPORT)
SLP(C)No.25426/2010 (WITH OFFICE REPORT)
SLP(C)No.25425/2010 (WITH OFFICE REPORT)
SLP(C)No.25424/2010 (WITH OFFICE REPORT)
SLP(C)No.25423/2010 (WITH OFFICE REPORT)
SLP(C)No.25412/2010 (WITH OFFICE REPORT)
SLP(C)No.25405/2010 (WITH OFFICE REPORT)
SLP(C)No.25402/2010 (WITH OFFICE REPORT)
SLP(C)No.25401/2010 (WITH OFFICE REPORT)
SLP(C)No.25404/2010 (WITH OFFICE REPORT)
SLP(C)No.25397/2010 (WITH OFFICE REPORT)
SLP(C)No.25398/2010 (WITH OFFICE REPORT)
SLP(C)No.25399/2010 (WITH OFFICE REPORT)
SLP(C)No.25395/2010 (WITH OFFICE REPORT)
SLP(C)No.25393/2010 (WITH OFFICE REPORT)
SLP(C)No.25391/2010 (WITH OFFICE REPORT)
SLP(C)No.25400/2010 (WITH OFFICE REPORT)
SLP(C)No.27662/2010 (WITH OFFICE REPORT)
SLP(C)No.27663/2010 (WITH OFFICE REPORT)
SLP(C)No.27664/2010 (WITH OFFICE REPORT)
SLP(C)No.27665/2010 (WITH OFFICE REPORT)
SLP(C)No.27666/2010 (WITH OFFICE REPORT)
SLP(C)No.27667/2010 (WITH OFFICE REPORT)
SLP(C)No.27668/2010 (WITH OFFICE REPORT)
SLP(C)No.27669/2010 (WITH OFFICE REPORT)
SLP(C)No.27670/2010 (WITH OFFICE REPORT)
SLP(C)No.34735/2010 (WITH OFFICE REPORT)
SLP(C)No.34823/2010 (WITH OFFICE REPORT)
SLP(C)No.34824/2010 (WITH OFFICE REPORT)
SLP(C)No.34825/2010 (WITH OFFICE REPORT)
SLP(C)No.4671/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4673/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4674/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4676/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4677/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4678/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4679/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4681/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4682/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4683/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4684/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4686/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4696/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4697/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4698/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4699/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4701/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.7556/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.8049-8063/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.8064-8071/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.8716-8728/2011 (WITH OFFICE REPORT)
SLP(C)No.8737/2011 (WITH OFFICE REPORT)
SLP(C)No.8738/2011 (WITH OFFICE REPORT)
SLP(C)No.8739/2011 (WITH OFFICE REPORT)
SLP(C)No.8740/2011 (WITH OFFICE REPORT)
SLP(C)No.8741/2011 (WITH OFFICE REPORT)
SLP(C)No.11111/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.11115/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.11113/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.11112/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.11118/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.11116/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.11117/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.11119/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.11120/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.431/2011 (WITH OFFICE REPORT)
SLP(C)No.435/2011 (WITH OFFICE REPORT)
SLP(C)No.592/2011 (WITH OFFICE REPORT)
SLP(C)No.436/2011 (WITH OFFICE REPORT)
SLP(C)No.437/2011 (WITH OFFICE REPORT)
SLP(C)No.241/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.13615/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.13670/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.13669/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.13664/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.13674/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.13620/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.13622/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND C/DELAY
IN REFILING SLP AND OFFICE
REPORT)
SLP(C)No.13621/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.13617/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND C/DELAY
IN REFILING SLP AND OFFICE
REPORT)
SLP(C)No.13619/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.13673/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.13672/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND C/DELAY
IN REFILING SLP AND OFFICE
REPORT)
SLP(C)No.13675-13682/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND C/DELAY
IN REFILING SLP AND OFFICE
REPORT)
SLP(C)No.15052/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.17242/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.17253/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.17265/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.17258/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.17278/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.17246/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.17262/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.17269/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.17280/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.17271/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.17283/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20725/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20726/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20730/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20732/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20733/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20735/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20736/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20737/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20738/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20739/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20741/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20742/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.20743/2011 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND OFFICE
REPORT)
SLP(C)No.4183/2012 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND C/DELAY
IN REFILING SLP AND OFFICE
REPORT)
SLP(C)No.4260/2012 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND C/DELAY
IN REFILING SLP AND OFFICE
REPORT)
SLP(C)No.20849/2012 (WITH OFFICE REPORT)
SLP(C)No.20636/2012 (WITH OFFICE REPORT)
SLP(C)No.34038/2012
(WITH PRAYER FOR INTERIM
RELIEF AND OFFICE REPORT)
SLP(C)No.1866/2013 (WITH APPLN.(S) FOR C/DELAY
IN FILING SLP AND C/DELAY
IN REFILING SLP AND OFFICE
REPORT)
SLP(C)No.5269/2013 (WITH OFFICE REPORT)
SLP(C)No.13674-13675/2013 (WITH APPLN.(S) FOR
PERMISSION TO FILE SLP AND
OFFICE REPORT)
Date: 24/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
For Petitioner(s) Mr. M.C. Dhingra,Adv.
Mr. D.K. Thakur, Adv.
Mr. Vinod Sharma, Adv.
Mr. Vikas Mahajan, Adv.
Mr. Vishal Mahajan, Adv.
Mr. Bhaskar Y. Kulkarni, Adv.
Ms. Pragati Neekhra, Adv.
Mr. Balraj Dewan, Adv.
Ms. Promila, Adv.
Mr. Himinder Lal, Adv.
Mr. Mohan Lal Sharma, Adv.
Mr. Naresh K. Sharma, Adv.
For Respondent(s)
State of HP Mr. Rajeev Dhawan, Sr. Adv.
Mr. Suryanarayana Singh, AAG
Ms. Pragati Neekhra, Adv.
Ms. Promila, Adv.
Mr. Yugal Kishor Prasad, Adv.
Mr. Shailendra Kumar, Adv.
Mr. Rajiv Ranjan Rajesh, Adv.
UOI Mr. R. Nedumaran, Adv.
Mr. Amarjeet Singh, Adv.
Ms. Movita, Adv.
Mr. Aditya Singla, Adv.
Mr. B.V. Balaram Das, Adv.
Mr. J.S. Attri, Sr. Adv.
Mr. R.P. Goyal, Adv.
Ms. Priyanka Bharihoke, Adv.
Mr. Vipin Kumar, Adv.
Mr. K.K. Srivastava, Adv.
for Mr. Deepak Goel, Adv.
Mr. Naresh K. Sharma,Adv.
Mr. M.C. Dhingra, Adv.
Mr. Prakash Kumar Singh, Adv.
Mr. Yash Pal Dhingra, Adv.
Mr. Sunil Kumar Verma, Adv.
Mr. V. Sivasubramanian, Adv.
UPON hearing counsel the Court made the following
O R D E R
Learned counsel for the State may categorise the matters listed today and submit a chart to the Registry giving a copy to the other side also.
The matters in which service is not complete, the State is directed to serve them Dasti.
List the matters after six weeks on a non-miscellaneous day.
| (DEEPAK MANSUKHANI) |(MINAKSHI MEHTA) |
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