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Supreme Court - Daily Orders

Sarvjeet vs State Of H.P.. on 24 January, 2014

Ρ
ITEM NO.203                   Court No.4             SECTION XIV


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS


Petition(s) for Special Leave to Appeal (Civil) No(s).20740/2008


(From the judgement and order      dated 29/12/2007 in CWP No.999/2006   of   The
HIGH COURT OF H.P AT SHIMLA)


SARVJEET                                              Petitioner(s)


                   VERSUS


STATE OF H.P.& ORS.                                   Respondent(s)


                                    (WITH APPLN.(S) FOR C/DELAY
                                    IN FILING SLP AND
                                    DIRECTIONS AND INTERVENTION
                                    AND PERMISSION TO PLACE
                                    ADDL. DOCUMENTS ON RECORD
                                    AND WITH PRAYER FOR INTERIM
                                    RELIEF AND OFFICE REPORT)
                                    (FOR FINAL DISPOSAL)
      WITH
     SLP(C)No.33570/2010            (WITH OFFICE REPORT)

     SLP(C)No.33571/2010            (WITH OFFICE REPORT)

     SLP(C)No.34774/2010            (WITH OFFICE REPORT)

     SLP(C)No.9767/2011             (WITH APPLN.(S) FOR C/DELAY
                                    IN FILING SLP AND OFFICE
                                    REPORT)

     SLP(C)No.329/2011             (WITH APPLN.(S) FOR C/DELAY
                                    IN FILING SLP AND OFFICE REPORT)

     SLP(C)No.21827/2010           (WITH APPLN.(S) FOR C/DELAY IN FILING SLP)

     SLP(C)No.21830/2010           (WITH APPLN.(S) FOR C/DELAY
                                    IN FILING SLP AND OFFICE
                                    REPORT)

     SLP(C)No.21833/2010            (WITH APPLN.(S) FOR C/DELAY
                                    IN FILING SLP AND OFFICE
                                    REPORT)

     SLP(C)No.21836/2010            (WITH APPLN.(S) FOR C/DELAY
                                    IN FILING SLP AND OFFICE
                                    REPORT)

     SLP(C)No.20264/2010            (WITH PRAYER FOR INTERIM
                                    RELIEF AND OFFICE REPORT)

     SLP(C)No.20292/2010            (WITH PRAYER FOR INTERIM
                                    RELIEF AND OFFICE REPORT)

     SLP(C)No.21837/2010            (WITH APPLN.(S) FOR C/DELAY
                                    IN FILING SLP AND OFFICE
                                    REPORT)
SLP(C)No.20309/2010   (WITH PRAYER FOR INTERIM
                      RELIEF AND OFFICE REPORT)

SLP(C)No.20350/2010   (WITH PRAYER FOR INTERIM
                      RELIEF AND OFFICE REPORT)

SLP(C)No.20637/2010   (WITH PRAYER FOR INTERIM
                      RELIEF AND OFFICE REPORT)

SLP(C)No.25389/2010   (WITH OFFICE REPORT)

SLP(C)No.25433/2010   (WITH OFFICE REPORT)

SLP(C)No.26269/2010   (WITH OFFICE REPORT)

SLP(C)No.25432/2010   (WITH OFFICE REPORT)

SLP(C)No.25431/2010   (WITH OFFICE REPORT)

SLP(C)No.25430/2010   (WITH OFFICE REPORT)

SLP(C)No.25429/2010   (WITH OFFICE REPORT)

SLP(C)No.25428/2010   (WITH OFFICE REPORT)

SLP(C)No.25427/2010   (WITH OFFICE REPORT)

SLP(C)No.25426/2010   (WITH OFFICE REPORT)

SLP(C)No.25425/2010   (WITH OFFICE REPORT)

SLP(C)No.25424/2010   (WITH OFFICE REPORT)

SLP(C)No.25423/2010   (WITH OFFICE REPORT)

SLP(C)No.25412/2010   (WITH OFFICE REPORT)

SLP(C)No.25405/2010   (WITH OFFICE REPORT)

SLP(C)No.25402/2010   (WITH OFFICE REPORT)

SLP(C)No.25401/2010   (WITH OFFICE REPORT)

SLP(C)No.25404/2010   (WITH OFFICE REPORT)

SLP(C)No.25397/2010   (WITH OFFICE REPORT)

SLP(C)No.25398/2010   (WITH OFFICE REPORT)

SLP(C)No.25399/2010   (WITH OFFICE REPORT)

SLP(C)No.25395/2010   (WITH OFFICE REPORT)

SLP(C)No.25393/2010   (WITH OFFICE REPORT)

SLP(C)No.25391/2010   (WITH OFFICE REPORT)

SLP(C)No.25400/2010   (WITH OFFICE REPORT)

SLP(C)No.27662/2010   (WITH OFFICE REPORT)

SLP(C)No.27663/2010   (WITH OFFICE REPORT)

SLP(C)No.27664/2010   (WITH OFFICE REPORT)

SLP(C)No.27665/2010   (WITH OFFICE REPORT)

SLP(C)No.27666/2010   (WITH OFFICE REPORT)
SLP(C)No.27667/2010   (WITH OFFICE REPORT)

SLP(C)No.27668/2010   (WITH OFFICE REPORT)

SLP(C)No.27669/2010   (WITH OFFICE REPORT)

SLP(C)No.27670/2010   (WITH OFFICE REPORT)

SLP(C)No.34735/2010   (WITH OFFICE REPORT)

SLP(C)No.34823/2010   (WITH OFFICE REPORT)

SLP(C)No.34824/2010   (WITH OFFICE REPORT)

SLP(C)No.34825/2010   (WITH OFFICE REPORT)

SLP(C)No.4671/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE

                      REPORT)
SLP(C)No.4673/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.4674/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.4676/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.4677/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.4678/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.4679/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)
SLP(C)No.4681/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.4682/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.4683/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.4684/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)


SLP(C)No.4686/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.4696/2011    (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)
SLP(C)No.4697/2011        (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.4698/2011        (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.4699/2011        (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.4701/2011        (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.7556/2011        (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.8049-8063/2011   (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.8064-8071/2011   (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.8716-8728/2011   (WITH OFFICE REPORT)

SLP(C)No.8737/2011        (WITH OFFICE REPORT)

SLP(C)No.8738/2011        (WITH OFFICE REPORT)


SLP(C)No.8739/2011        (WITH OFFICE REPORT)

SLP(C)No.8740/2011        (WITH OFFICE REPORT)

SLP(C)No.8741/2011        (WITH OFFICE REPORT)

SLP(C)No.11111/2011       (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.11115/2011       (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.11113/2011       (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.11112/2011       (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.11118/2011       (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.11116/2011       (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)

SLP(C)No.11117/2011       (WITH APPLN.(S) FOR C/DELAY
                          IN FILING SLP AND OFFICE
                          REPORT)
SLP(C)No.11119/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.11120/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.431/2011     (WITH OFFICE REPORT)

SLP(C)No.435/2011     (WITH OFFICE REPORT)

SLP(C)No.592/2011     (WITH OFFICE REPORT)

SLP(C)No.436/2011     (WITH OFFICE REPORT)

SLP(C)No.437/2011     (WITH OFFICE REPORT)

SLP(C)No.241/2011     (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.13615/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.13670/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.13669/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.13664/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.13674/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.13620/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.13622/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND C/DELAY
                      IN REFILING SLP AND OFFICE
                      REPORT)

SLP(C)No.13621/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.13617/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND C/DELAY
                      IN REFILING SLP AND OFFICE
                      REPORT)

SLP(C)No.13619/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.13673/2011   (WITH APPLN.(S) FOR C/DELAY
                      IN FILING SLP AND OFFICE
                      REPORT)

SLP(C)No.13672/2011   (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND C/DELAY
                             IN REFILING SLP AND OFFICE
                             REPORT)

SLP(C)No.13675-13682/2011    (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND C/DELAY
                             IN REFILING SLP AND OFFICE
                             REPORT)

SLP(C)No.15052/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.17242/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.17253/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.17265/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.17258/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.17278/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.17246/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.17262/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.17269/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.17280/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.17271/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.17283/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20725/2011         (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20726/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20730/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)
SLP(C)No.20732/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20733/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20735/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20736/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20737/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20738/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20739/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20741/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20742/2011          (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20743/2011         (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND OFFICE
                             REPORT)

SLP(C)No.4183/2012           (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND C/DELAY
                             IN REFILING SLP AND OFFICE
                             REPORT)

SLP(C)No.4260/2012           (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND C/DELAY
                             IN REFILING SLP AND OFFICE
                             REPORT)

SLP(C)No.20849/2012          (WITH OFFICE REPORT)

SLP(C)No.20636/2012          (WITH OFFICE REPORT)

SLP(C)No.34038/2012
                             (WITH PRAYER FOR INTERIM
                             RELIEF AND OFFICE REPORT)

SLP(C)No.1866/2013           (WITH APPLN.(S) FOR C/DELAY
                             IN FILING SLP AND C/DELAY
                             IN REFILING SLP AND OFFICE
                             REPORT)

SLP(C)No.5269/2013           (WITH OFFICE REPORT)

SLP(C)No.13674-13675/2013    (WITH APPLN.(S) FOR
                             PERMISSION TO FILE SLP AND
                             OFFICE REPORT)
Date: 24/01/2014      These Petitions were called on for hearing today.


CORAM :
          HON’BLE DR. JUSTICE B.S. CHAUHAN
          HON’BLE MR. JUSTICE J. CHELAMESWAR


For Petitioner(s)            Mr. M.C. Dhingra,Adv.


                             Mr. D.K. Thakur, Adv.

                             Mr.   Vinod Sharma, Adv.
                             Mr.   Vikas Mahajan, Adv.
                             Mr.   Vishal Mahajan, Adv.
                             Mr.   Bhaskar Y. Kulkarni, Adv.


                             Ms. Pragati Neekhra, Adv.


                             Mr. Balraj Dewan, Adv.


                             Ms. Promila, Adv.


                             Mr. Himinder Lal, Adv.


                             Mr. Mohan Lal Sharma, Adv.


                             Mr. Naresh K. Sharma, Adv.


For Respondent(s)
State of HP                  Mr.   Rajeev Dhawan, Sr. Adv.
                             Mr.   Suryanarayana Singh, AAG
                             Ms.   Pragati Neekhra, Adv.
                             Ms.   Promila, Adv.


                             Mr. Yugal Kishor Prasad, Adv.
                             Mr. Shailendra Kumar, Adv.
                             Mr. Rajiv Ranjan Rajesh, Adv.


UOI                          Mr.   R. Nedumaran, Adv.
                             Mr.   Amarjeet Singh, Adv.
                             Ms.   Movita, Adv.
                             Mr.   Aditya Singla, Adv.
                             Mr.   B.V. Balaram Das, Adv.


                             Mr. J.S. Attri, Sr. Adv.
                             Mr. R.P. Goyal, Adv.
                             Ms. Priyanka Bharihoke, Adv.


                             Mr. Vipin Kumar, Adv.
                             Mr. K.K. Srivastava, Adv.
                for          Mr. Deepak Goel, Adv.


                             Mr. Naresh K. Sharma,Adv.
                          Mr. M.C. Dhingra, Adv.


                          Mr. Prakash Kumar Singh, Adv.


                          Mr. Yash Pal Dhingra, Adv.


                          Mr. Sunil Kumar Verma, Adv.


                          Mr. V. Sivasubramanian, Adv.




            UPON hearing counsel the Court made the following
                                O R D E R

Learned counsel for the State may categorise the matters listed today and submit a chart to the Registry giving a copy to the other side also.

The matters in which service is not complete, the State is directed to serve them Dasti.

List the matters after six weeks on a non-miscellaneous day.





         |   (DEEPAK MANSUKHANI)             |(MINAKSHI MEHTA)                 |
|   Court Master                     | Court Master                    |