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[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Uttar Pradesh - Subsection

Section 239(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)to construct a closed cesspool of such material, size and description in such position, at such level, and with allowance for such fall as the Municipal Commissioner thinks necessary and also construct a drain or drains emptying into such cesspool.