Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(2) in Rajasthan Muslim Wakf Regulations, 1964 (2)All appointments to be made by the Chairman shall be on the recommendations of a Selection Committee appointed by the Board which shall consist of the Chairman and two members of the Board.
