Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Jammu-Kashmir - Subsection Section 118(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (2)The procedure prescribed for consideration of appeals under rule 116 shall, so for as may be, apply to application for revision.
