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State of Uttar Pradesh - Section

Section 426 in The U.P. Co-operative Societies Rules, 1968

426. [ [Substituted by Notification No. 2700/XLIX-1-94-7(1)-94, dated 15.7.94.]

In every election after the close of the poll counting of votes shall be held by the Election Officer in the manner prescribed in rule 444 and every candidate, his election agent and his counting agent shall have the right to be present at such counting.]