Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 1 in The Bar Council of Uttar Pradesh Election Rules, 1992

1. Short Title and Commencement.

- These rules shall be called the "Bar Council of UP. Election Rules, 1992 and they shall come into force from the date of their approval by the Bar Council of India. (i.e. 27th June, 1992).