Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 36(3)] [Section 36] [Entire Act] Union of India - Subsection Section 36(3)(e) in The Food Safety And Standards Act, 2006 (e)to sanction or launch prosecutions in cases of contraventions punishable with fine;