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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(4) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(4)The employee under suspension shall not be given any leave, and be directed to report daily to the office or officer related to him.Part-VIII Appeal