Supreme Court - Daily Orders
Pushkar Lal vs Administrative Office Maharana Pratap ... on 26 March, 2021
Author: Hrishikesh Roy
Bench: Hrishikesh Roy
ITEM NO.19 Court 13 (Video Conferencing) SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25606/2020
PUSHKAR LAL Petitioner(s)
VERSUS
ADMINISTRATIVE OFFICE MAHARANA PRATAP SMARAK Respondent(s)
(FOR ADMISSION and I.R. and IA No.123523/2020-EXEMPTION FROM PAYING
COURT FEE and IA No.123524/2020-EXEMPTION FROM FILING O.T. )
Date : 26-03-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY
[IN CHAMBER]
For Petitioner(s) Mr. Shrish Kumar Misra, AOR
Ms. Deepika Mishra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. Shrish Kumar Misra, the learned counsel submits that he is offering pro bono service to the litigant who is a poor person and therefore the petitioner be exempted from paying court fee.
Having considered the circumstances, the petitioner is exempted from paying the court fee for the present case. It is ordered accordingly.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.03.27 12:53:13 IST Reason: (ANITA MALHOTRA) (KAMLESH RAWAT) COURT MASTER COURT MASTER