Section 5(1)(viii) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(viii) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

(viii)The number of the 'Thoks' shall be as few as possible, and each thok shall be made large enough to receive water for at least 6 hours except in cases where:

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 5(1)(viii) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979