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State of Punjab - Section

Section 13 in Punjab Market Committees Bye-laws

13. Test weighment of agricultural produce.

- [The test weighment may be done by the Secretary or any other employee of the Committee not below the rank of Mandi Supervisor authorised by the Secretary. The result of test weighment so done under rule 25 (5) or 25 (6) shall be recorded in form 'C' annexed to these bye-laws.] [Inserted vide Notification No. 3066 dated 28th January, 1989, Punjab Government Gazette dated 19th February, 1988.]