Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3)(a) in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020

(a)to formulate and review the broad policies and programmes of the University and suggest measures for the development of the University;