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[Cites 0, Cited by 0] [Section 25A] [Entire Act]

State of Rajasthan - Subsection

Section 25A(b) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(b)Post graduate in science or a graduate in engineering or a graduate in medicine or equivalent with two years experience in a laboratory, engaged in environmental investigation, testing or analysis; or