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[Cites 0, Cited by 0] [Section 101(6)] [Section 101] [Entire Act]

State of Haryana - Subsection

Section 101(6)(iii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(iii)direct the person in-charge of the carrier to carry the mineral and also the carrier to the nearest police station or check-post or barrier of the concerned department;