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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Karnataka - Subsection

Section 35(3) in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964

(3)The subscription paid by the Registrar and the contribution of the Board shall be credited monthly to a separate account in the state Bank of Mysore, Head Office Bangalore.