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Himachal Pradesh High Court

Col. Pratibha Rai vs . Uoi & Ors on 16 August, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Col. Pratibha Rai Vs. UOI & Ors CWP No.5404 of 2023 .

16.08.2023 Present: Mr. Vijay Thakur, Proxy Counsel, for the petitioner.

Mr. Nand Lal Thakur, Sr. Panel Counsel, for the respondents.

of CWP No.5404 of 2023 & CMP No. 10484 of 2023 Notice. Mr. Nand Lal Thakur, learned Senior rt Panel Counsel, appears and waives service of notice on behalf of the respondents. Reply/instructions be filed by the next date of hearing.

List on 18.08.2023.

Jyotsna Rewal Dua Judge August 16, 2023 (R.Atal) ::: Downloaded on - 16/08/2023 20:35:30 :::CIS