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[Cites 0, Cited by 0] [Section 384] [Entire Act]

State of Odisha - Subsection

Section 384(a) in The Orissa Municipal Corporation Act, 2003

(a)to adopt and maintain any existing or projected sub-way, bridge, viaduct or arch, and the approaches thereto, and may accordingly adopt and maintain such sub-way, bridge, viaduct or arch and approaches as parts of public streets or as property vesting in the Corporation; or