Supreme Court - Daily Orders
Anshul Gupta vs Department Of ... on 20 November, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.32 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 28843/2017
(Arising out of impugned final judgment and order dated 01-09-2017
in CMA No. 31718/2017 passed by the High Court of Delhi at New
Delhi)
ANSHUL GUPTA Petitioner(s)
VERSUS
DEPARTMENT OF TELECOMMUNICATIONS & ORS. Respondent(s)
(With IA No.111354/2017-PERMISSION TO APPEAR AND ARGUE IN PERSON)
Date : 20-11-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
UPON hearing the petitioner-in-person and the counsel
the Court made the following
O R D E R
The special leave petition is dismissed.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2017.11.28
12:01:40 IST
Reason: