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Supreme Court - Daily Orders

Anshul Gupta vs Department Of ... on 20 November, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.32                             COURT NO.6                 SECTION XIV

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 28843/2017

     (Arising out of impugned final judgment and order dated 01-09-2017
     in CMA No. 31718/2017 passed by the High Court of Delhi at New
     Delhi)

     ANSHUL GUPTA                                                   Petitioner(s)

                                                 VERSUS

     DEPARTMENT OF TELECOMMUNICATIONS & ORS.                        Respondent(s)

     (With IA No.111354/2017-PERMISSION TO APPEAR AND ARGUE IN PERSON)

     Date : 20-11-2017 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                     Petitioner-in-person

     For Respondent(s)


                         UPON hearing the petitioner-in-person and the counsel
                                      the Court made the following
                                               O R D E R

The special leave petition is dismissed.





                            (NIDHI AHUJA)                 (MALA KUMARI SHARMA)
                            COURT MASTER                      COURT MASTER




Signature Not Verified

Digitally signed by
NIDHI AHUJA
Date: 2017.11.28
12:01:40 IST
Reason: